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High Courts22 Apr 2026

Dinesh Kumar Vs Poonam Verma

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2692

Civil Procedure Code-Order 22, 22 Rule 1, 22 Rule 2, 22 Rule 3, 22 Rule 4, 22 Rule 9, 22 Rule 11, 1 Rule 9Indian Limitation Act, 1877-Section 5Land Acquisition Act
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High Courts22 Apr 2026

Dalel Singh Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2693

Indian Penal Code-Section 279, 337, 304A, 81Criminal Procedure Code-Section 313, 397 to 401, 482Probation of Offenders Act, 1958-Section 4
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High Courts22 Apr 2026

Thakur Dass & Ors. Vs Jai Singh & Ors.

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2700

Code of Civil Procedure-Order 7 Rule 14, 7 Rule 14(3), 7 Rule 18 sub-rule (1), 1 Rule 10, Section 151IPC-Sections 447, 434, 506 read with Section 34Constitution of India-Article 227
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High Courts22 Apr 2026

Ishan Khan Vs Devi Singh & Ors.

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2701

Indian Penal Code-Section 166A, 166A(b), 166-A, 166-A(c)Code of Criminal Procedure, 1973-Section 397, 154(1)Criminal Law (Amendment) Act, 2013
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High Courts22 Apr 2026Partly Allowed

B L Koli Vs United India Insurance Company Ltd & Ors.

Delhi High Court · 2025 INSC 848

General Insurance (Conduct, Discipline and Appeal) Rules, 1975-Rule 3(1), 4(1), 4(5), 4(9), 21(3), 23, 25, 25(2), 25(3), 25(4), 25(6), 31Pension Scheme-Rule 41, 42, 44, 45, 47 (including first and second provisos)CCS (Pension) Rules, 1972-Rule 8, 8(1)(a), 8(1)(b), 9
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