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Tribunals and Commissions06 May 2026Dismissed

Hotel Horizon Private Limited Acting Through Mr. Pravin R. Navandar Interim Manager Of Hotel Horizon Private Limited Vs Tea4Health Private Limited

National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1601

Insolvency and Bankruptcy Code, 2016-Section 9, 61, 8 and 9, 8(1), 8(2)(a), 8(2)(b), 9(1) and 9(2), 9(3), 9(5), 9(5)(i)(b), 9(5)(i)(c), 9(5)(i)(d), 9(5)(ii)(a), 9(5)(ii)(b), 9(5)(ii)(c), 9(5)(ii)(d), 9(5)(ii)(e), 8(2), 9(5) (2) (d)Income Tax ActTransfer of Property Act-Section 108
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High Courts06 May 2026

Ravindar Choudhri Vs State

Madras High Court · (2026) 05 MAD CK 1350

Bharatiya Nyaya Sanhita, 2023-Section 123, 269, 286Indian Penal Code, 1860-Section 284, 328Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)
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