High Courts07 May 2026Allowed
National Council For Teacher Education & Anr. Vs Holy Child Bed College & Anr.
Delhi High Court · (2026) 05 DEL CK 1900
Letters Patent-Clause 10Delhi High Court Act, 1966-Section 10NCTE Act, 1993-Section 17(1), 18
JUDGMENT DATABASE
Search 12,33,556 Indian judgments.
12,33,556 judgments in All Courts · page 1,511 of 61,678
High Courts07 May 2026Disposed Of
Ram Mehar Vs Subhasish Panda
Delhi High Court · (2026) 05 DEL CK 1748
High Courts07 May 2026Disposed Of
Nasimuddin Ansari Vs Satish Singh Irsme
Delhi High Court · (2026) 05 DEL CK 1749
Constitution of India-Article 129
Tribunals and Commissions07 May 2026Dismissed
Shyamji Construction Co. Vs Dilip Buildcon Ltd.
National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1618
Tribunals and Commissions07 May 2026Disposed Of
Milind Devidas Thekedar Vs Insta Capital Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1642
Tribunals and Commissions07 May 2026Dismissed
Mr. Chandar Narayan Chavan Vs M. D. Devcon Private Limited
National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1598
Insolvency and Bankruptcy Code, 2016-Section 7, 7(1), 61, 7(5), 7(4), 65, 4, 21Companies ActNCLT rules,2016-Rule 11
Supreme Court07 May 2026Allowed
Jayesh Kanna Vs Assistant Commissioner Law And Order (West) Etc
Supreme Court Of India · (2026) 05 SC CK 1518
Indian Penal Code, 1860- Section 304B, 494, 498A
High Courts07 May 2026Dismissed
Milap Chand Dandia Vs State Of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1494
Constitution of India, 1950- Article 195, 322, 326
High Courts07 May 2026Disposed Of
Ramji Lal Saini Vs State Of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1492
Constitution of India, 1950- Article 21, 51(A), 48(A)
High Courts07 May 2026Disposed Of
Motilal Rabidas Vs State Of Assam And Others
Gauhati High Court · (2026) 05 GAU CK 1466
Constitution of India, 1950- Article 14
High Courts07 May 2026Allowed
Vinodkumar Shreeprakash Totla Vs Union Of India
Gujarat High Court · (2026) 05 GUJ CK 1425
Constitution Of India, 1950-Article 14, 19, 226Passports Act, 1967-Section 6(2)(f), 22(a)
High Courts07 May 2026Allowed
Anjana W/O Manthan Talekar And D/O Suresh Kochunny Kundoli Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 05 GUJ CK 1424
Constitution Of India, 1950-Article 226
High Courts07 May 2026Disposed Of
Minor Ayesha Mohamed Javed Shaikh Vs Surat Municipal Corporation
Gujarat High Court · (2026) 05 GUJ CK 1423
Constitution Of India, 1950-Article 14, 19, 21, 226Registration Of Births And Deaths Act, 1969-Section 15
High Courts07 May 2026Allowed
Classic Network Private Limited Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 05 GUJ CK 1422
Constitution Of India, 1950-Article 226Arbitration And Conciliation Act, 1996-Section 28(1)
High Courts07 May 2026
Arumugam And Others Vs State Of Tamil Nadu And Others
Madras High Court · (2026) 05 MAD CK 1329
Bharatiya Nyaya Sanhita, 2023-Section 49, 103(1), 109(1), 191(2), 269
High Courts07 May 2026
Jeya @ Jeyachandran Vs State Of Tamil Nadu
Madras High Court · (2026) 05 MAD CK 1328
Bharatiya Nyaya Sanhita, 2023-Section 269, 318(4), 319(2)Indian Medical Council Act, 1956-Section 15(3)
High Courts07 May 2026
Stalin Vs State Of Tamil Nadu
Madras High Court · (2026) 05 MAD CK 1327
Bharatiya Nyaya Sanhita, 2023-Section 118(1), 269, 296(b), 351(3)
High Courts07 May 2026Disposed Of
V.Pandi Vs State Of Tamilnadu And Others
Madras High Court · (2026) 05 MAD CK 1326
High Courts07 May 2026Dismissed
Praveenkumar Vs State Of Tamil Nadu And Others
Madras High Court · (2026) 05 MAD CK 1325
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 106(1), 35(1)(e)Bharatiya Nyaya Sanhita, 2023-Section 305(d)
High Courts07 May 2026Dismissed
Kannan Vs State Of Tamil Nadu
Madras High Court · (2026) 05 MAD CK 1324
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 194(3)(i)Bharatiya Nyaya Sanhita, 2023-Section 49, 61(2), 103(1), 238Code Of Criminal Procedure, 1973-Section 174