Tribunals and Commissions27 Apr 2026
Sh. Dharmender Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3204
Income-tax Act, 1961-Section 271(1)(c)
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Tribunals and Commissions27 Apr 2026Dismissed
Assistant Commissioner of Income Tax Vs. Lex Sportel Vision P. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3892
Income-tax Act, 1961-Section 143(3), 9(1)(vi), 195, 40(a)(i), 119, 201(1)/(1A), Chapter XVII-B
Tribunals and Commissions27 Apr 2026Partly Allowed
Ankur Khanduja Vs Income Tax Officer, Ward-1()
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3881
Income-tax Act, 1961-Section 147, 143(1), 50C, 54, 68
Tribunals and Commissions27 Apr 2026
Sabooni Devi Pitamber Lal Charitable Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3918
Income Tax Act, 1961-Section 12A, 12A(1)(c)(ii), 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12AB(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(iii)(b)(B)
Tribunals and Commissions27 Apr 2026
ICI-Soma JV Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3112
Income Tax Act, 1961-Section 143(3), 271(1)(c), 274, 271, 139(1), 148, 142(1), 143(2)Indian Income Tax Act, 1922Constitution of India-Article 14
Tribunals and Commissions27 Apr 2026
Sh. Suresh Chand Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3117
Income Tax Act, 1961-Section 144
Tribunals and Commissions27 Apr 2026
Sharad Insulations And Interiors Pvt. Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3136
Income Tax Act, 1961-Section 143(1), 36(1)(va), 37, 37(1), 30 to 36
Tribunals and Commissions27 Apr 2026
Life Giving Word Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3153
Income Tax Act, 1961-Sections 12A(1)(ac)(ii), 80G
Tribunals and Commissions27 Apr 2026
Life Giving Word Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3152
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G
Tribunals and Commissions27 Apr 2026
Jan Kalyan Trust Khera Vs ITO Exemptions
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3148
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12AB, 80G, 10AB
Tribunals and Commissions27 Apr 2026
Maxim Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3147
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii), 80G(5), 80G
Tribunals and Commissions27 Apr 2026
B Nirmal Kumar Vs K J Vinod
National Company Law Appellate Tribunal · (2026) 04 NCLAT CK 3091
I & B Code, 2016-Section 94, 95, 99, 100, 100(4), 101, 101(1), 104(2), 114, 238(A)NCLT Rules-Rule 11Insolvency and Bankruptcy Board of India (Bankruptcy process for Personal Guarantors to the Corporate Debtors) Regulations, 2019-Regulation 19, 19(1)
Tribunals and Commissions27 Apr 2026
M/s. Viorica Hotels Pvt. Ltd. & Ors. Vs The Authorised Officer, Union Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3040
SARFAESI Act, 2002-Section 18 (1)
Tribunals and Commissions27 Apr 2026
Kashish Trade Link Pvt. Ltd. & Ors. Vs The Authorised Officer, Union Bank Of India
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3041
SARFAESI Act-Section 18
Tribunals and Commissions27 Apr 2026
Central Bank Of India Vs The Authorized Officer Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3042
SARFAESI Act-Section 11Arbitration and Conciliation Act, 1996 (26 of 1996)
Tribunals and Commissions27 Apr 2026
Niyajan (through Shareef Mohammad Attorney Holder) Vs Truhome Finance Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3043
SARFAESI Act-Section 17, 13(2), 13(4)Security Interest (Enforcement) Rules, 2002
Tribunals and Commissions27 Apr 2026
Punjab & Sind Bank Vs Delhi Automobiles Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3044
Tribunals and Commissions27 Apr 2026
The Authorised Officer, ICICI Bank Ltd. Vs A. Chittibabu & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2975
SARFAESI Act, 2002-Section 13(2), 13(4)
Tribunals and Commissions27 Apr 2026
P. Balaji Vs The Authorized Officer, Bank Of Baroda
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2972
Tribunals and Commissions27 Apr 2026Allowed
A.H.A. International Co. Ltd. Vs Multisapphire Trading LLP
National Company Law Tribunal · (2026) 04 NCLT CK 2826
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 9(3)(c), 9(3), 4, 9(5), 14, 14(1), 14(3)(a), 31(1), 33, 13(1)(c), 15, 13(1)(b), 17, 18, 20, 21, 19, 14(2), 14(3)LLP Act, 2008Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002