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12,28,363 judgments in All Courts · page 144 of 61,419

Tribunals and Commissions14 Oct 2026Dismissed

Bharat Yadav Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3738

Administrative Tribunal Act, 1985-Section 19IPC-Sections 120B, 420, 467, 468, 471Prevention of Corruption Act-Section 13(2) read with Section 13(1)(d)
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Tribunals and Commissions14 Oct 2026Allowed

Dilipsinh Chauhan & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3721

Administrative Tribunals Act, 1985-Section 19GDS Conduct and Employment Rules, 2011-Rule 12(3), 12(5)GDS (Conduct and Employment) Rules, 2001-Rule 11
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Tribunals and Commissions14 Oct 2026Dismissed

Dushyant Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3716

Administrative Tribunals Act-Section 19CCS (Conduct) Rules, 1964-Rule 3(I), (ii) and (iii)CCS (CCA) Rules, 1965-Rule 14
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Tribunals and Commissions14 Oct 2026Allowed

Sushma Ral Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3711

Administrative Tribunals Act, 1985-Section 19Right to Information Act, 2005All India Services (Medical Attendance) Rules, 1954
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Tribunals and Commissions14 Oct 2026Dismissed

Dushyant Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3708

Administrative Tribunals Act-Section 19CCS (CCA) Rules, 1965-Rule 10(1)Fundamental Rules-Rule 17(1), 17-A(iii)
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Tribunals and Commissions14 Oct 2026Dismissed

K.Venugopal Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3326

Administrative Tribunals Act, 1985-Section 19BNS-Section 75, 79POCSO Act, 2012-Section 9(f), (p) read with Section 10
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Tribunals and Commissions14 Oct 2026Disposed Of

Shri M.Rajappa Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3320

Administrative Tribunals Act, 1985-Section 19BSNL (Conduct, Discipline and Appeal) Rules, 2006-Rule 4(1)(b), 4(1)(c), 5(12), 5(17), 5(18), 5(20), 5(29), 5(38), 32(2), 33, 34, 36, 43, 61, 61(4), 61(4)(1), 61(4)(2)(a)CCS (Pension) Rules, 1972-Rule 8(5), Explanation (b), 9, 37A
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