Oriental Tollways Pvt Ltd Vs CPC/DCIT, Central Circle-26
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4689
JUDGMENT DATABASE
12,28,363 judgments in All Courts · page 142 of 61,419
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4689
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4688
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4362
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4361
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4360
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4359
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4358
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4357
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4356
Central Administrative Tribunal · (2026) 10 CAT CK 4262
Chhattisgarh High Court · (2026) 10 CHH CK 4116
Chhattisgarh High Court · (2026) 10 CHH CK 4115
Chhattisgarh High Court · (2026) 10 CHH CK 4106
Chhattisgarh High Court · (2026) 10 CHH CK 4058
Chhattisgarh High Court · (2026) 10 CHH CK 4018
Chhattisgarh High Court · (2026) 10 CHH CK 3939
Chhattisgarh High Court · (2026) 10 CHH CK 3924
Allahabad High Court · (2026) 10 AHC CK 3798
Uttarakhand High Court · (2026) 10 UK CK 3550
Uttarakhand High Court · (2026) 10 UK CK 3546