High Courts14 Oct 2026Dismissed
Surendra Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 3545
JUDGMENT DATABASE
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High Courts14 Oct 2026Disposed Of
Ravi Shankar Joshi Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 3544
Imposition of Ceiling on Land Holdings Act, 1960
High Courts14 Oct 2026
Karan Rawat Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 3557
Tribunals and Commissions14 Oct 2026
Virendra Singh Vs Robert Ravi & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3379
Tribunals and Commissions14 Oct 2026
C.K.Binu & Ors. Vs Major General Sudhir Thakur & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3403
Tribunals and Commissions14 Oct 2026
Sudhish Kumar.P & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3422
Tribunals and Commissions14 Oct 2026
M.A. James Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3415
RTI Act
Tribunals and Commissions14 Oct 2026Disposed Of
Rohit Garhwal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3441
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions14 Oct 2026Disposed Of
Anil Kumar Vs Govt. Of NCTD & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3434
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions14 Oct 2026Disposed Of
Naresh Kumar Vs Govt. Of NCTD & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3463
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions14 Oct 2026Disposed Of
Rahul Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3430
Administrative Act, 1985-Section 19
Tribunals and Commissions14 Oct 2026Disposed Of
Vikash Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3429
Administrative Act, 1985-Section 19
Tribunals and Commissions14 Oct 2026Disposed Of
Sushil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3462
Administrative Act, 1985-Section 19
Tribunals and Commissions14 Oct 2026Disposed Of
Manjeet Kumar Vs Municipal Corporation Of Delhi
Central Administrative Tribunal · (2026) 10 CAT CK 3636
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions14 Oct 2026Disposed Of
Shri R.B. Deshpande & Ors. Vs Chairman, Central Board Of Direct Taxes (CBDT) & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3632
Tribunals and Commissions14 Oct 2026Allowed
Kumar Punit Vs Employees Provident Fund Organization & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3625
Administrative Tribunals Act, 1985-Section 19PC ActCCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions14 Oct 2026Allowed
Sher Singh Duggal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3624
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions14 Oct 2026Disposed Of
Sandeep Grover Vs Postgraduate Institute of Medical Education and Research (P.G.I.M.E.R.), Chandigarh & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3614
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Implementation of National Pension System) Rules, 2021-Rule 12(1)Central Civil Service (Pension) Rules, 1972
Tribunals and Commissions14 Oct 2026Allowed
Kunika Singh Vs Department Of Personnel & Training & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3598
Civil Services Examination Rules, 2025-Rule 5(11), Appendix III
Tribunals and Commissions14 Oct 2026Dismissed
Sanjeev Kumar Awasthi & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3577
Administrative Tribunals Act, 1985-Section 19