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12,33,533 judgments in All Courts · page 1,428 of 61,677

Supreme Court20 May 2026Allowed

Sri Vs State Rep. By The Inspector Of Police, Q Branch, Ramanathapuram, Tamil Nadu

Supreme Court Of India · (2026) 05 SC CK 0459

Code of Criminal Procedure, 1973- Section 173(2), 313Indian Penal Code, 1860- Section 120BUnlawful Activities (Prevention) Act, 1967- Section 10(a)(i), 10(a)(iv), 38(1)

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Supreme Court20 May 2026iv Excel Crop Care Ltd. v. CCI(2017) 8 SCC 47

Punjab State Power Corporation Limited Vs Talwandi Sabo Power Limited & Ors

Supreme Court Of India · (2026) 05 SC CK 0458

Electricity Act, 2003- Section 11, 32Central Excise Act, 1944- Section 11AC

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Supreme Court20 May 2026Allowed

RR Constructions And Infrastructure India Pvt. Ltd Vs Gayatri Ventures And Ors

Supreme Court Of India · (2026) 05 SC CK 0457

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High Courts20 May 2026Allowed

Sanjay @ Sanjay Kashyap Vs State Of U.P. And Another

Allahabad High Court · (2026) 05 AHC CK 0418

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 90, 323, 342, 375, 376, 376(2)(n), 506Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 161, 164, 313, 482

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Tribunals and Commissions19 May 2026Disposed Of

Gulnaaz Manawar & Ors. Vs M/s. Parkway Homes LLP & Ors.

National Consumer Disputes Redressal Commission · (2026) 05 NCDRC CK 3869

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Tribunals and Commissions19 May 2026Disposed Of

Gulnaaz Manawar & Ors. Vs M/s. Parkway Homes LLP & Ors.

National Consumer Disputes Redressal Commission · (2026) 05 NCDRC CK 3863

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Tribunals and Commissions19 May 2026

Rajeev Kumar Ghisha Ki Dhani Tewari Vs Income Tax Officer, Ward-2

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3246

Land Acquisition Act-Section 28Income Tax Act, 1961-Section 80C

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Tribunals and Commissions19 May 2026

SR Cupro Industries Private Limited Vs Commissioner Of Income Tax (Appeals)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3245

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Tribunals and Commissions19 May 2026

Sachin Gupta Vs Income Tax Officer Ward 48(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3317

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Tribunals and Commissions19 May 2026

Pramod Yadav Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3313

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Tribunals and Commissions19 May 2026Allowed

Steelmint Industries P. Ltd. Vs Deputy Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3312

Income Tax Act, 1961-Section 139(1), 115BAB, 143(1)

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Tribunals and Commissions19 May 2026Allowed

Savita Chaturvedi (Ind) Vs Ito, Ward 59(6)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3363

Income Tax Act, 1961-Section 69, 144B, 147Income-tax (Appellate Tribunal) Rules, 1963-Rule 11

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Tribunals and Commissions19 May 2026

SNT Derivative Broking Pvt. Ltd. Vs Income Tax Officer, Ward-24(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3399

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Tribunals and Commissions19 May 2026

Priyanka Ashok Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3397

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Tribunals and Commissions19 May 2026Dismissed

Income Tax Officer Vs Indsu Enterprises P. Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3425

Income Tax Act, 1961-Section 68

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Tribunals and Commissions19 May 2026

Sachin Vs Ito Ward 60(7) New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3498

Income Tax Act, 1961-Section 250, 144, 147, 148, 253, 142(1)

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Tribunals and Commissions19 May 2026Allowed

M/s Usha Rani Traders Pvt. Ltd. Vs CCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3491

Income Tax Act, 1961-Section 250, 250(2)(a), 250(6)

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Tribunals and Commissions19 May 2026Allowed

Vinod Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3488

Income Tax Act, 1961-Section 250, 147, 144, 148A, 148A(b), 148A(d), 148, 142(1), 69, 68, 250(2)(a)

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Tribunals and Commissions19 May 2026Allowed

Bablu Ray Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3487

Income-tax Act, 1961-Section 250, 250(2)(a), 250(6)

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Tribunals and Commissions19 May 2026Allowed

TRDP Happy World Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3536

Income Tax Act, 1961-Section 148, 151, 132ITAT Rules-Rule 27

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