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High Courts18 May 2026Allowed

Monu Chaudhary Vs Priyanka

Delhi High Court · (2026) 05 DEL CK 1924

Indian Penal Code-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4Cr.P.C.-Section 125
High Courts18 May 2026Disposed Of

Govinde Devi Vs Govind Mohan & Ors.

Delhi High Court · (2026) 05 DEL CK 1713

Central Civil Services (Pension) Rules, 1972-Sub Rules 13A and 13B of Rule 54Contempt of Courts Act, 1971-Section 2(b), 12