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High Courts14 May 2026Allowed

Muniraju K R Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 05 KAR CK 0839

Bharatiya Nyaya Sanhita, 2023 - Section 351(4)Protection Of Children From Sexual Offences Act, 2012 - Section 12Information Technology Act, 2008 - Section 67
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High Courts14 May 2026Allowed

Ravikumar C Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 05 KAR CK 0837

Bharatiya Nyaya Sanhita, 2023 - Section 64(1), 115(2), 137(2), 351(1), 351(2)Protection Of Children From Sexual Offences Act, 2012 - Section 4, 8, 12Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183, 483
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High Courts14 May 2026Dismissed

State Of HP Vs Sham Lal & Ors

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0799

Code Of Civil Procedure, 1908-Section 96, 100, Order 43, Order 43 Rule 1Himachal Pradesh Land Revenue Act, 1954-Section 2(14), 38(b), 163
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High Courts14 May 2026Dismissed

Ravinder Singh Vs Praveen Kumar Sharma

Delhi High Court · (2026) 05 DEL CK 0659

Code of Civil Procedure, 1908- Section 96, Order 41 Rule 1Central Civil Services (Conduct) Rules, 1964- Rule 3(1)(iii), 3(1)(vi), 3(1)(xviii)Limitation Act, 1963-Article 75, 76, 113
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High Courts14 May 2026Allowed

Kartik Vs State Of Nct Of Delhi

Delhi High Court · (2026) 05 DEL CK 0654

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 415(2)Code of Criminal Procedure, 1973- Section 164, 207, 232, 235(1), 313(1)(b)Indian Penal Code, 1860- Section 174A, 363, 376, 376(2)(n)
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