Income Tax Act, 1961-Section 132, 148, 143(2), 147 to Section 151, 148B, 142(1), 133(6), 206AB & 206CCA, 37(1), 40A(3), 132(4A), 115BBE, 69CEvidence Act, 1872-Section 114Taxation Law (Amendment) Act, 1975

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Tribunals and Commissions21 May 2026

Al-hamd Agro Food Products Pvt. Ltd. Vs Deputy Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3395

Income Tax Act, 1961-Section 132, 132(4), 132(4A), 132(5), 148, 147 to 151, 148B, 142(1), 133(6), 206AB & 206CCA, 37(1), 40A(3), 115BBE, 69CEvidence Act, 1872-Section 114Taxation Law (Amendment) Act, 1975

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Tribunals and Commissions21 May 2026

Anil Bansal HUF Vs. ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3393

Income Tax Act, 1961-Section 143(3), 144B, 69C, 41(1)(a), 143(2), 145(3), 144B(6)(viii), 270A

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Tribunals and Commissions21 May 2026Allowed

Aapki Apni Pahchan Bhartiya Shakti Sangthan, Delhi Vs CIT(Exemption), Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3392

Income-tax Act, 1961-Sections 12AB, 80G, 12A

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Tribunals and Commissions21 May 2026Allowed

Siddharth Shankar Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3391

Income Tax Act, 1961-Section 271(1)(c), 148, 142(1), 144, 144/147, 250(6)

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Tribunals and Commissions21 May 2026Allowed

Sanchit Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3390

Income-tax Act, 1961-Section 250, 200A, 139AA(2), 206AA, 194IA, 40(a)(ia), 201(1), Chapter XVIIB

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Tribunals and Commissions21 May 2026

Mayank Jain Vs. NFAU

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3437

Income Tax Act, 1961-Section 143(1), 143(2), 143(3), 69, 69C, 133(6), 271AAC, 271AAC(1)

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Tribunals and Commissions21 May 2026Dismissed

Deputy Commissioner of Income Tax Vs Parvinder Singh Gahlot

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3436

Income Tax Act, 1961-Section 153C, 153AEvidence Act-Section 34Prohibition of Benami Property Transaction Act, 1988

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Tribunals and Commissions21 May 2026Allowed

Confederation Of All India Traders Delhi Vs CIT(E)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3435

Income Tax Act, 1961-Section 12AB/(1)(B)(ii)(B), 80G, 80G(1)(ac)(ii), 12AB(1)(ac)(ii), 12AB(1)(b)(iii)(B), 80G(5)(ii), 12A, 12AB

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Tribunals and Commissions21 May 2026

Rajesh Bansal Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3433

Income-tax Act-Section 127, 132, 132A, 133A, 139, 139(1), 142(1), 143, 143(2), 143(3), 147, 148, 148B, 153A, 153C, 158B to 158BIFinance Act 2021Finance No 2 Act 2024

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Tribunals and Commissions21 May 2026

Deputy Gothwal Constructions Pvt. Ltd. Vs Income Tax Officer, Ward-74(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3432

Income-tax Act, 1961-Section 201

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Tribunals and Commissions21 May 2026Partly Allowed

Ajay Kumar Jain Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3431

Income Tax Act, 1961-Section 143(3), 68, 115BBE

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