Tribunals and Commissions21 May 2026
Sh. Nirmal Singh Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3430
Income-tax Act, 1961-Section 143(3)
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Tribunals and Commissions21 May 2026Allowed
Kavita Gupta Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3429
Income Tax Act, 1961-Section 143(3), 250, 271(1), 14A, 143(1), 143(2), 14A(2), 57, Rule 8D
Tribunals and Commissions21 May 2026
Rajesh Bansal Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3428
Income-tax Act-Section 127, 132, 132A, 133A, 133A(2A), 139, 139(1), 142, 142(1), 143, 143(2), 143(3), 147, 148, 148B, 153A, 153C, 1534, 158B, 158 BI, Explanation 2 to Section 148, Explanation 2 to Section 148BFinance Act 2021Finance No 2 Act 2024
Tribunals and Commissions21 May 2026
WWH India Pvt. Ltd. Vs Ward 30(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3427
Income Tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions21 May 2026Partly Allowed
Rajesh Bansal Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3426
Income Tax Act, 1961-Section 132, 143(3), 115BBE, 69, 69A, 69B, 69C, 133A, 131
Tribunals and Commissions21 May 2026
Divya Enterprises Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3424
Income Tax Act, 1961-Section 10(38), 68, 133(6), 144B, 147, 148, 148(b), 151A, 194A, 270A, 271AAC
Tribunals and Commissions21 May 2026
Singtel Global (India) Pvt. Ltd. Vs Assistant Commissioner Of Income Tax, Circle-22(2)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3423
Income Tax Act, 1961-Section 143(3), 144C(13), 292BCode of Civil Procedure, 1908-Order XX Rule 3
Tribunals and Commissions21 May 2026
Assistant Commissioner Of Income Tax Vs Jagriti Plastics Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3417
Income Tax Act-Section 143(3), 69A, 133(6)
Tribunals and Commissions21 May 2026
Bhagavan Singh Vs CIT Appeals Noida Uttar Pradesh
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3808
Income Tax Act, 1961-Section 250, 147, 144B, 148
Tribunals and Commissions21 May 2026
Preeti Jain Vs Income Tax Officer Ward-34(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3807
Income Tax Act, 1961-Section 250, 271AAC(1)
Tribunals and Commissions21 May 2026
Sati Chemical Agency Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3203
Income Tax Act, 1961-Section 148B, 270A
Tribunals and Commissions21 May 2026
Tikam Saraf Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3201
Income Tax Act, 1961-Section 148B, 270A, 143(2)
Tribunals and Commissions21 May 2026Partly Allowed
Ravinder Raghav Huf Vs ITO Ward 3(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3199
Income Tax Act, 1961-Section 194-I
Tribunals and Commissions21 May 2026
Ekam Constructors Private Limited Vs Income Tax Officer Ward 28(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3192
Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions21 May 2026
Bhagavan Singh Vs CIT Appeals Noida Uttar Pradesh
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3854
Income Tax Act, 1961-Section 250, 147, 144B, 148
Tribunals and Commissions21 May 2026
Baba Jairamdass Mandir Committee Pali Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3853
Income Tax Act, 1961-Section 12AB(1)(b), 12A(1)(ac)iii)
Tribunals and Commissions21 May 2026
Bhagavan Singh Vs CIT Appeals Noida Uttar Pradesh
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3106
Income Tax Act, 1961-Section 250, 147, 144B, 148
Tribunals and Commissions21 May 2026
Baba Jairamdass Mandir Committee Pali Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3107
Income Tax Act, 1961-Section 12AB(1)(b), 12A(1)(ac)(iii)
Tribunals and Commissions21 May 2026
Preeti Jain Vs Income Tax Officer Ward-34(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3111
Income Tax Act, 1961-Section 250, 271AAC(1)
Tribunals and Commissions21 May 2026
M/s Al-Dua Agro Food Processing Pvt. Ltd. Vs Deputy Commissioner of Income Tax, Central Circle-1
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3148
Income Tax Act, 1961-Section 37(1), 40A(3), 69C, 115BBE, 132, 132(4A), 133(6), 142(1), 143(2), 147 to 151, 148, 148B, 206AB & 206CCAEvidence Act, 1872-Section 114Taxation Law (Amendment) Act, 1975