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Tribunals and Commissions27 May 2026Allowed

Bijender Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3239

Income Tax Act, 1961-Section 250, 147, 144, 249(3), 270A, 271AAC(1)
Tribunals and Commissions27 May 2026Dismissed

Income Tax Officer Vs Nakul Kumar

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3235

Income Tax Act, 1961-Section 144B, 68, 115BBE, 139(1), 139(4), 133(6), 148, 143(2), 142(1), 147
Tribunals and Commissions27 May 2026Dismissed

DCIT Vs Vivek Gahlaut

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3233

Income Tax Act, 1961-Section 250, 144C, 153C, 143(3), 153A, 132(4), 132
Tribunals and Commissions27 May 2026

Amit Gupta Vs. ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3222

Income Tax Act, 1961-Section 143(3), 68, 115BBE, 143(2), 40A(2)(b), 40A(2)Taxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions27 May 2026

ACIT Vs Punj Lloyd Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3266

Income Tax Act, 1961-Section 143(3)I&B Code-Section 31
Tribunals and Commissions27 May 2026Dismissed

ITO Vs Deepak

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3264

Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 194H