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Tribunals and Commissions27 May 2026

Cargill India Private Limited Vs Deputy Commissioner Of Income-tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3262

Income Tax Act, 1961-Section 250, 142(1), 143(2), 143(3), 32(2), 92C(3), 115JB (including Explanation 1 clause (iii))Companies Act, 1956-Section 391Finance Act, 2001

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Tribunals and Commissions27 May 2026Allowed

Hy-Link Overseas Pvt. Ltd. Vs Assessment Unit(NFAC)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3218

Income Tax Act-Section 250, 147, 144B, 270A, 271AAC(1), 148A(d), 144, 69, 69ALimitation Act of 1963-Section 51

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Tribunals and Commissions27 May 2026Allowed

Mahipal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3215

Income Tax Act, 1961-Section 250, 250(2)(a), 69A, 147, 148

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Tribunals and Commissions27 May 2026

Hy-Link Overseas Pvt. Ltd. Vs Assessment Unit(NFAC)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3162

Income Tax Act-Section 250, 147, 144B, 270A, 271AAC(1), 148A(d), 144, 69, 69ALimitation Act of 1963-Section 51

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Tribunals and Commissions27 May 2026

Mahipal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3161

Income Tax Act, 1961-Section 69A, 147, 148, 250, 250(2)(a)

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Tribunals and Commissions27 May 2026

Mukesh Kumar Aggarwal Vs The Income Tax Officer, Circle 22(2)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3166

Income-tax Act-Section 147, 143(3)

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Tribunals and Commissions27 May 2026

Mukesh Kumar Aggarwal Vs The Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3164

Income-tax Act-Section 147, 143(3)

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Tribunals and Commissions27 May 2026

Shri Balaji Infradevelopers Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3125

Income Tax Act, 1961-Section 250, 147, 144B, 148A(b), 148, 149Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions27 May 2026

Pret Study By Janak Fashions Private Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3150

Income-tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 68, 14A, 250(6), 250(4)Income-tax Rules, 1962-Rule 8D

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Tribunals and Commissions27 May 2026

Bijender Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3171

Income Tax Act, 1961-Section 250, 147, 144, 271AAC(1), 271AAC, 270A, 249(3)

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Tribunals and Commissions27 May 2026

Siddharth Computer International Vs State Bank Of India

Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3029

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Tribunals and Commissions27 May 2026

J.C. Flowers Assets Reconstruction Private Limited Vs Mr. Amit Jain & Anr.

Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3030

SARFAESI Act, 2002

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Tribunals and Commissions27 May 2026

Indian Bank Muzaffarpur Branch Vs M/s Gurudeo Kripa Engineering Orginazation & Anr.

Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3031

Securitization and Reconstruction of financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4), 13(8), 14Security Interest (Enforcement) Rules 2002-Rule 8(1), 8(2)Code of Civil Procedure-Order V Rule 19-A

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Tribunals and Commissions27 May 2026

Munni Pandey Vs Chairman, Allahabad Bank & Ors.

Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3032

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4), 13(8)Security Interest (Enforcement) Rules, 2002-Rule 3, 8(1), 8(5), 8(6), 9(1), 9(2), 9(3), 9(4)

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Tribunals and Commissions27 May 2026