Tribunals and Commissions29 May 2026
Ishwar Singh Dabas Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3824
Income Tax Act, 1961-Section 271D, 269SS, 269T, 271EFinance Act 2015
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Tribunals and Commissions29 May 2026Allowed
Shri Ajay Gupta Vs DCIT, Circle 6 (2)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3823
Income-tax Act, 1961-Section 143(2), 142(1), 10(38), 131, 68, 69C, 80C, 133(6), Chapter VIA
Tribunals and Commissions29 May 2026Dismissed
DCIT, Circle 73 (1), Delhi Vs Air France
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3822
Income-tax Act, 1961-Chapter XVII-B, Section 194, 194C, 194I, 201, 201(1A)
Tribunals and Commissions29 May 2026Allowed
Vineet Sood & Sons Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3821
Income-tax Act, 1961-Section 143(3), 80-IA, 80-IA(5)
Tribunals and Commissions29 May 2026Dismissed
Deputy Commissioner Of Income Tax Vs Biba Apparels Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3820
Income Tax Act, 1961-Section 194C, 194I, 133A, 139, 201(1), 201(1A), Chapter XVII-B
Tribunals and Commissions29 May 2026Dismissed
DCIT, Circle 73 (1) Vs Air France
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3819
Income-tax Act, 1961-Section 194C, 194I, 194, 201, 201(1A), Chapter XVII-B
Tribunals and Commissions29 May 2026
Mittal Enterprises Vs The Assessing Officer CPC, Income Tax Department, Bengaluru
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3818
Income-tax Act, 1961-Section 250, 143(1), 139(1), 80, 154
Tribunals and Commissions29 May 2026Allowed
Swatch Group (India) Pvt Ltd. Vs Commissioner Of Income Tax, Appeal
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3857
Income-tax Act, 1961-Section 250(6), 154Direct Tax Vivad se Vishwas Act, 2020
Tribunals and Commissions29 May 2026Allowed
Kamal Prakash Gupta Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3817
Income Tax Act, 1961-Section 250, 153C, 153D, 69A, 69C, 234A, 234B, 234C, 271(1)(c), 139(1), 132Indian Evidence Act, 1872-Section 65B
Tribunals and Commissions29 May 2026Allowed
Kamal Prakash Gupta Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3816
Income Tax Act, 1961-Section 250, 153C, 153D, 69A, 69C, 234A, 234B, 234C, 271(1)(c), 139(1), 132Indian Evidence Act, 1872-Section 65B
Tribunals and Commissions29 May 2026
Ishwar Singh Dabas Vs. ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3814
Income Tax Act, 1961-Section 271D, 269SS, 269T, 271EFinance Act, 2015
Tribunals and Commissions29 May 2026
Income Tax Officer Vs Sajan International Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3813
Income Tax Act, 1961-Section 148A, 148A(d), 148, 143(2), 143(3), 124(3)
Tribunals and Commissions29 May 2026Allowed
Rakesh Kumar Vs PCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3855
Income Tax Act, 1961-Section 263, 69C, 115BBE, 148, 148A, 142(1), 37(1), 147, 144B, 250, 68, 69, 69A, 69B, 69D, 139
Tribunals and Commissions29 May 2026Allowed
Swatch Group (India) Pvt Ltd. Vs Commissioner Of Income Tax, Appeal
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3812
Income-tax Act, 1961-Section 250(6)
Tribunals and Commissions29 May 2026Allowed
Colt Technology Services India Private Limited Vs Income Tax Officer, Ward-6(2), New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3811
Income Tax Act, 1961-Section 143(3), 144C, 10A, 234B, 234D, 244A, 271(1)(c)Income Tax Rules, 1962-Rule 10B(2)
Tribunals and Commissions29 May 2026Dismissed
M/s. Vision Plus Security Control Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3810
Income Tax Act, 1961-Section 144, 147, 139(1), 115JB, 115BBE, 251(1)(a), 250(6), 151A, 69C, 148Companies Act, 2013
Tribunals and Commissions29 May 2026Partly Allowed
PNB Housing Finance Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3852
Income-tax Act, 1961-Section 143(3), 144, 68, 115BBE, 40A(7), 37(1), 270A, 80G, 271DA, 269ST, 271ADCompanies Act, 2013-Section 135, 135(5)Finance Act, 2017
Tribunals and Commissions29 May 2026Allowed
Mrs. Rani Kishin Chandiramani Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3832
Income Tax Act, 1961-Section 132, 143(1), 144, 147, 148, 148A(b), 148A(d), 151
Tribunals and Commissions29 May 2026Allowed
Sachin Saxena Vs DCIT/ACIT,(International Taxation) Noida, Uttar Pradesh
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3831
Income Tax Act, 1961-Section 143(3), 5(2)(a), 5(2), 17(1), 250, 90, 6(1)
Tribunals and Commissions29 May 2026Allowed
Mr. Deepak Kumar Vs The Assessing Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3829
Income Tax Act, 1961-Section 250, 147, 144, 144B, 253(3), 68, 115BBE, 250(6), 250(4)