Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Bharatiya Nyaya Sanhita, 2023- Section 204, 205, 226, 319, 337, 339Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 20(b), 23, 29, 37, 43(a), 50, 67

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Tribunals and Commissions29 May 2026

Nivaya Resources Private Limited Vs DCIT Centre Circle

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3835

Income Tax Act, 1961-Section 143(3), 144C(13), 155(18), 68

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Tribunals and Commissions29 May 2026Partly Allowed

Vineet Kumar Jain Vs DCIT, CC-5 - New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3207

Income Tax Act, 1961-Section 153A, 143(3), 154, 153D, 69AIndian Evidence Act, 1872-Section 65B

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Tribunals and Commissions29 May 2026Dismissed

M/s Paras Polycab (P) Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3205

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Tribunals and Commissions29 May 2026Allowed

M/s Mahalakshmi Foundation Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3204

Income-tax Act, 1961-Section 80G, 12AA

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Tribunals and Commissions29 May 2026Allowed

M/s Ram Saran Das Kishori Lal Charitable Trust Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3202

Income-tax Act, 1961-Section 12A(1)(ac)(ii)

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Tribunals and Commissions29 May 2026

Bhoora Vs Income Tax Officer Ward-1 (3)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3200

Income Tax Act, 1961-Section 133(6), 148

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Tribunals and Commissions29 May 2026Partly Allowed

Vineet Kumar Jain Vs DCIT, CC-5

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3196

Income Tax Act, 1961-Section 153A, 143(3), 154, 153D, 69AIndian Evidence Act, 1872-Section 65B

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Tribunals and Commissions29 May 2026Allowed

Rakesh Kumar Jain (Through Legal Heir Aruna Jain) Vs DCIT, Central Circle Ghaziabad, Uttar Pradesh

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3194

Income Tax Act, 1961-Section 143(3), 153D, 69A, 115BBE, 69, 68, 153A, 153C, 292BC, 255Taxation Laws (Second Amendment) Act, 2016-Section 115BBEFinance Act, 2026-Section 292BC

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Tribunals and Commissions29 May 2026Allowed

Amir Ahmed & Anr. Vs Joint Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3837

Income Tax Act, 1961-Section 271D, 269SS, 271(1)(c), 143(3), 147

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Tribunals and Commissions29 May 2026

Denso International Asia Co. Ltd. Vs The Assistant Commissioner Of Income Tax, International Taxation

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3809

Income Tax Act, 1961-Section 143(3), 144C(13), 9(1)(vii), Explanation 2 to Section 9(1)(vii), 234A, 234B, 270A, 115(a)(iii), 115(1)(b)

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Tribunals and Commissions29 May 2026Partly Allowed

PNB Housing Finance Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3840

Income-tax Act, 1961-Section 143(3), 144, 68, 115BBE, 40A(7), 80G, 80G(1), 80G(2), 37, 37(1), 270A, 269ST, 271DA, 271ADCompanies Act, 2013-Section 135, 135(5)Finance Act, 2017

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Tribunals and Commissions29 May 2026Dismissed

Sheel Aggarwal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3839

Income-tax Act, 1961-Section 250, 144, 147, 133(6), 139, 148, 251(1)(a), first proviso

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Tribunals and Commissions29 May 2026Dismissed

Deputy Commissioner Of Income Tax Vs Biba Apparels Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3858

Income Tax Act, 1961-Section 133A(2A), 139, 194C, 194-I, 201(1), 201(1A), Chapter XVII-B

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Tribunals and Commissions29 May 2026Partly Allowed

PNB Housing Finance Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3826

Income-tax Act, 1961-Section 143(3), 144, 68, 115BBE, 40A(7), 80G, 37(1), 270A, 271DA, 271AD, 269STCompanies Act, 2013-Section 135Finance (No.2) Act, 2014

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Tribunals and Commissions29 May 2026Dismissed

Deputy Commissioner Of Income Tax Vs Biba Apparels Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3825

Income Tax Act, 1961-Section 133A(2A), 139, 194C, 194-I, 194I, 201(1), 201(1A), Chapter XVII-B

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