Tribunals and Commissions29 May 2026
Suzlon Global Services Ltd Vs Indo Shell Mould Ltd
National Company Law Tribunal · (2026) 05 NCLT CK 3028
JUDGMENT DATABASE
Search 12,32,888 Indian judgments.
12,32,888 judgments in All Courts · page 1,351 of 61,645
High Courts29 May 2026
Pritu @ Pritam Singh (deceased) through LRs & Ors. Vs Balwant Singh & Ors.
High Court Of Himachal Pradesh · (2026) 05 SHI CK 2705
Indian Evidence Act-Section 114, 114(g)Limitation Act, 1963-Article 65, 58, 120CPC-Section 100
High Courts29 May 2026
The Executive Engineer, H.P.P.W.D (B&R) Division, Joginder Nagar Vs Narvada Devi
High Court Of Himachal Pradesh · (2026) 05 SHI CK 2671
Industrial Disputes Act, 1947-Section 33-C(2), 29, 33C, 33(C)(2)Civil Procedure Code-Section 151
High Courts29 May 2026
Pritu @ Pritam Singh (deceased) through LRs & Ors. Vs Balwant Singh & Ors.
High Court Of Himachal Pradesh · (2026) 05 SHI CK 2712
Indian Evidence Act-Section 114(g), 114Limitation Act, 1963-Article 58, 65Limitation Act, 1908-Article 120
High Courts29 May 2026
The Executive Engineer, H.P.P.W.D (B&R) Division, Joginder Nagar Vs Narvada Devi
High Court Of Himachal Pradesh · (2026) 05 SHI CK 2715
Industrial Disputes Act, 1947-Section 33-C(2), 29Civil Procedure Code-Section 151
High Courts29 May 2026Partly Allowed
Ali Ahmad Khan Vs Council For Leather Exports & Ors.
Delhi High Court · (2026) 05 DEL CK 2234
Constitution of India-Article 12, 14, 226Companies Act, 1956-Section 25Waqf Act, 1995
High Courts29 May 2026
Ali Ahmad Khan Vs The Chairman National Book Trust India & Anr
Delhi High Court · (2026) 05 DEL CK 2236
Constitution of India-Article 12, 226
High Courts29 May 2026
Gaurav Vs The State Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 2259
Bharatiya Nyaya Sanhita, 2023-Section 318(4), 316(2), 61(2)
High Courts29 May 2026Allowed
Rukhsar Vs The State Of NCT Of Delhi
Delhi High Court · (2026) 05 DEL CK 2399
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 305(a)/331(3)/3(5)
High Courts29 May 2026
Savinder Vs State Of Delhi
Delhi High Court · (2026) 05 DEL CK 2274
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 35(3)Bharatiya Nyaya Sanhita, 2023-Sections 112, 317(2), 317(5), 3(5)
High Courts29 May 2026
Ravinder Yadav Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2280
High Courts29 May 2026
Ravi Kumar & Ors. Vs Commissioner Of Police & Ors.
Delhi High Court · (2026) 05 DEL CK 2281
Constitution of India-Article 226
High Courts29 May 2026
Bacchan Vs Delhi Cantonment Board & Ors.
Delhi High Court · (2026) 05 DEL CK 2282
Street Vendors Act, 2014
High Courts29 May 2026
Usha Sharma Vs Government Of NCT Of Delhi Through The Registrar Cooperative Socities & Ors.
Delhi High Court · (2026) 05 DEL CK 2283
DCS Act-Section 37, 77(2)Constitution of India-Article 226
High Courts29 May 2026
Mahendra Kumar Misra Vs Managing Director Tata AIA Life Insurance Company Limited & Ors.
Delhi High Court · (2026) 05 DEL CK 2284
Code of Civil Procedure, 1908-Section 96 read with Order XLI Rule 1, 100Specific Relief Act, 1963-Section 14, 40(2)Companies Act, 1956
High Courts29 May 2026
Bajrang Lal Aggarwal & Ors. Vs Registrar Of Co-Operative Societies & Ors.
Delhi High Court · (2026) 05 DEL CK 2285
DCS Act-Section 37, 77(2)Constitution of India-Article 226
High Courts29 May 2026
Khatoon Nisha Vs Delhi Cantonment Board & Ors.
Delhi High Court · (2026) 05 DEL CK 2286
Street Vendors Act, 2014
High Courts29 May 2026
Johnson Engineers Vs Indiatech
Delhi High Court · (2026) 05 DEL CK 2288
Code of Civil Procedure, 1908-Section 96, 151, 20, Order III Rule 1, XLI, XXX Rule 1Indian Partnership Act, 1932-Sections 18, 19Limitation Act, 1963-Article 1, 14, 113
High Courts29 May 2026
State Of NCT Of Delhi Vs Muraif Qamar & Anr.
Delhi High Court · (2026) 05 DEL CK 2290
Code of Criminal Procedure, 1973-Section 378, 173(2), 173(8), 384, 417Indian Penal Code, 1860-Sections 121, 121A, 122, 123, 120BArms Act, 1959-Section 25, 39
High Courts29 May 2026
Mewaram Vs Delhi Cantonment Board & Ors.
Delhi High Court · (2026) 05 DEL CK 2291
Street Vendors Act, 2014Delhi Street Vendors Scheme, 2019