Tribunals and Commissions05 Jun 2026Dismissed
Income Tax Officer Ward 45 (1) Vs S R Timbers
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1710
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 147
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Tribunals and Commissions05 Jun 2026
Menora Developers And Infrastructure Pvt. Ltd. Vs CIT(A)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1709
Income Tax Act, 1961-Section 271(1)(c), 274, 271, 142(1), 143(3)
Tribunals and Commissions05 Jun 2026Allowed
The Next Automotive Era Pvt. Ltd. Vs ITO, Ward 2(1), Faridabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1701
Income-tax Act-Section 154Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions05 Jun 2026Allowed
Manju Jain Vs ITO, Ward 3(3)(3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1700
Income-tax Act-Section 148, 148A(b), 148A(d), 151
Tribunals and Commissions05 Jun 2026Allowed
Rohit Raj Kumar Vs ITO, Ward 71(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1699
Income-tax Act, 1961-Section 69A
Tribunals and Commissions05 Jun 2026Allowed
Sandeep Kumar Vs ITO Ward-2 Rohtak
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1697
Income Tax Act, 1961-Section 115BAC, 143(1), 139(1), 154Finance Act, 2023
Tribunals and Commissions05 Jun 2026Allowed
Abdul Hameed Vs. ITO Ward48(1) New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1687
Income-Tax Act 1961-Section 144, 250, 148, 142(1), 159
Tribunals and Commissions05 Jun 2026Allowed
AVSL Securities Pvt. Ltd. Vs DCIT, Central Circle-32
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1684
Income Tax Act, 1961-Section 139(1), 133A, 132, 132(4), 148A, 148A(d), 147, 144, 69A, 68, 143(3), 143(2), 143(1), 148, 142(1), 139, 149, 153
Tribunals and Commissions05 Jun 2026
Parvesh Kumar Vs. DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1683
Income Tax Act, 1961-Section 153C, 153C(1), 153C(3), 153A, 153A(1), 132, 132A, 127, 139, 142, 143, 143(3), 147, 148, 149, 151, 153Finance Act, 2021
Tribunals and Commissions05 Jun 2026Partly Allowed
SDM Lifescienes Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1680
Income-tax Act, 1961-Sections 143(3), 133(6), 68, 115BBE
Tribunals and Commissions05 Jun 2026Allowed
Vivek Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1679
Income Tax Act-Section 69C
Tribunals and Commissions05 Jun 2026
D.B. Engineering P. Ltd. Vs ACIT, Circle 7(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1678
Income Tax Act, 1961-Section 271(1)(c), Explanation 3 to Section 271, Explanation 4(c) to Section 271, 139, 148, 153(1), 142(1)(i)
Tribunals and Commissions05 Jun 2026
PNC Kanpur Highways Limited Vs The DCIT, 19(1), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1677
Income Tax Act, 1961-Section 250, 143(2), 142(1), 143(3), 144B, 250(6)
Tribunals and Commissions05 Jun 2026
Shyam Spectra Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1676
Income-tax Act, 1961-Section 36(1)(va)
Tribunals and Commissions05 Jun 2026Allowed
Maheepal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1675
Income-tax Act, 1961-Section 250, 147, 144, 144B, 139, 148, 148A(b), 148A(d), 133(6), 131
Tribunals and Commissions05 Jun 2026Dismissed
ACIT(OSD) Vs Generica India Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1674
Income-Tax Act, 1961-Section 142(1), 143(2), 143(3), 144B, 56(2), 56(2)(x), 56(2)(x)(a), 68Companies Act, 2013-Section 117, 117(g), 179(3), 180(1)(c)Indian Contract Act, 1872-Section 2(d)
Tribunals and Commissions05 Jun 2026Allowed
Manan Narang HUF Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1673
Income-tax Act, 1961-Section 68, 144B, 147, 148, 148A(b), 148A(d), 151, 151(ii), 151AFinance Act, 2021
Tribunals and Commissions05 Jun 2026Allowed
Braham Prakash Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1672
Tribunals and Commissions05 Jun 2026Allowed
International Oncology Services Private Limited Vs. DCIT, Circle-11(1) New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1671
Income Tax Act, 1961-Section 143(3), 143(2), 142(1), 56(2)(viib), 37(1)Income Tax Rules, 1962-Rule 11UA
Tribunals and Commissions05 Jun 2026Allowed
Amber Trade & Consulting Vs ITO, Ward 1 (1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1670
Income Tax Act, 1961-Section 148, 147, 147 to 151, 148A, 152(3), 132, 132(4), 69, 115BBE