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12,32,888 judgments in All Courts · page 1,308 of 61,645

High Courts08 Jun 2026Allowed

B.Sridhar Vs State And Others

Madras High Court · (2026) 06 MAD CK 0371

Protection Of Children From Sexual Offences Act, 2012-Section 7, 8, 9(m), 10Bharatiya Nyaya Sanhita, 2023-Section 269, 351(3)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183
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High Courts08 Jun 2026Allowed

Senthil Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0370

Bharatiya Nyaya Sanhita, 2023-Section 123, 269, 275Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 7(1), 24(1)
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High Courts08 Jun 2026

Suriya Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0368

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(C), 20(b)(ii)(C), 25, 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts08 Jun 2026Dismissed

M.V.Subramanian Vs Indian Overseas Bank

Madras High Court · (2026) 06 MAD CK 0367

Constitution Of India, 1950-Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 18, 18(1)
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High Courts08 Jun 2026

Aadhish Vs State

Madras High Court · (2026) 06 MAD CK 0366

Protection Of Children From Sexual Offences Act, 2012-Section 7, 8Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts08 Jun 2026

Ibrahim Ali Kha Vs State

Madras High Court · (2026) 06 MAD CK 0364

Bharatiya Nyaya Sanhita, 2023-Section 77, 131, 269, 296(b), 351(2)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4
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High Courts08 Jun 2026

Suresh Vs State

Madras High Court · (2026) 06 MAD CK 0363

Bharatiya Nyaya Sanhita, 2023-Section 115(2), 125, 126(2), 269, 296(b), 307, 309(4), 311, 324(4), 351(3)
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High Courts08 Jun 2026

Dinesh Kumar V S State

Madras High Court · (2026) 06 MAD CK 0361

Bharatiya Nyaya Sanhita, 2023-Section 61(2), 269, 316(2), 318(4)Information Technology Act, 2000-Section 66D
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High Courts08 Jun 2026

Shyam Vs State

Madras High Court · (2026) 06 MAD CK 0360

Bharatiya Nyaya Sanhita, 2023-Section 103(1), 109, 191(2), 191(3), 269, 296(b)
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High Courts08 Jun 2026Disposed Of

Vinod Agrawal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0355

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code Of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 118(1), 118(2), 126(2), 296(a), 351(2)
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High Courts08 Jun 2026Allowed

Abbu @ Abhishek Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0354

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 119(1), 296(A), 351(3)Arms Act, 1959-Section 25(1B)B
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