High Courts08 Jun 2026
Smt. Sonu Vs Hukam Singh & Ors.
Delhi High Court · 2025 INSC 1059
CPC-Section 96, 151, Order 9 Rule 13, 9 Rule 13 (4)IPC-Section 279, 337Registration Act-Section 17, 49
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12,32,888 judgments in All Courts · page 1,306 of 61,645
Tribunals and Commissions08 Jun 2026Allowed
K.N. Shamsudheen Vs M/s. Kasmisons Builders Pvt. Ltd, K.N. Marzook, K.N Abdul Gafoor, K.N. Fajar
National Company Law Appellate Tribunal · (2026) 06 NCLAT CK 0777
Companies Act, 2013-Section 420(2), 273, 468, 273(1), proviso to Section 273(1)Companies (Court) Rules, 1959-Rule 9
Tribunals and Commissions08 Jun 2026Dismissed
The Office Of Asst. Commissioner Of Income Tax Vs Axxelent Pharma Science Private Limited
National Company Law Appellate Tribunal · (2026) 06 NCLAT CK 0769
Companies Act-Section 232 (3)Income Tax Act, 1961Income Tax Rule 1962
High Courts08 Jun 2026
Kritika Chandel & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0535
High Courts08 Jun 2026Dismissed
Smt Sonu Vs Hukam Singh Since Deceased, Through His Lrs.
Delhi High Court · (2026) 06 DEL CK 0467
Code of Civil Procedure, 1908- Section 96, 151, Order 9 Rule 13, Order 9 Rule 13(4)Registration Act, 1908- Section 17, 49Indian Penal Code, 1860- Section 279, 337
High Courts08 Jun 2026Dismissed
Priya Vs Bimlesh & Another
Uttarakhand High Court · (2026) 06 UK CK 0466
Code Of Civil Procedure, 1908 - Order 6 Rule 17
High Courts08 Jun 2026Dismissed
Rajendra Singh Gusain Vs State Election Commission And Others
Uttarakhand High Court · (2026) 06 UK CK 0465
Uttar Pradesh Municipalities Act, 1916 - Section 19, 13D(f), 43(2), 43AA(2), 43(3)Representation Of People Act, 1951 - Section 125AJuvenile Justice (Care And Protection Of Children) Act, 2015 - Section 15
High Courts08 Jun 2026Allowed
Daniel Chinazor Alaso @ Baby Vs State Of Karnataka
Karnataka High Court · (2026) 06 KAR CK 0454
Indian Penal Code, 1860 - Section 302, 379Foreigners Act, 1946 - Section 14Code Of Criminal Procedure, 1973 - Section 439
High Courts08 Jun 2026Disposed Of
Pramoda Devi Wadiyar Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 06 KAR CK 0451
Karnataka Land Revenue Act, 1964 - Section 136(2)Limitation Act, 1963 - Section 14
High Courts08 Jun 2026Allowed
Parameshwara K. & Ors Vs South Indian Bank Ltd. Ors
Karnataka High Court · (2026) 06 KAR CK 0450
High Courts08 Jun 2026Dismissed
Ravi Kumar P H Vs Krishna Kumar M
Karnataka High Court · (2026) 06 KAR CK 0449
Code Of Criminal Procedure, 1973 - Section 70(2)
High Courts08 Jun 2026Dismissed
Varun Lat (Lath) Vs State Of U.P. Thru. Prin. Secy. Home Deptt. Lko
Allahabad High Court · (2026) 06 AHC CK 0443
Constitution Of India, 1950-Article 22(1)Narcotic Drugs Substances And Psychotropic Rules, 1985-Rule 52A, 52A(3), 52B, 52C, 52D, 52E, 52F, 52G, 52H, 52I, 52J, 52K, 52L, 52MNarcotic Drugs And Psychotropic Substances Act, 1985-Section 2, 2(viia), 2(viiia), 2(xi), 2(xxiia), 8, 8(c), 9, 10, 21, 29, 37, 42, 80
High Courts08 Jun 2026Dismissed/ Disposed Of
Sunil Kallani @ Sunil Kumar Kalloni Vs SandeepG. Real Estate Private Limited And Others
Calcutta High Court · (2026) 06 CAL CK 0417
Code Of Civil Procedure, 1908- Order 41 Rule 11
High Courts08 Jun 2026Disposed Of
Gouranga Das @ Gouranga Chandra Das And Others Vs Jitendra Prasad Dubey And Others
Calcutta High Court · (2026) 06 CAL CK 0416
Code Of Civil Procedure, 1908- Order 7 Rule 11Bharatiya Nagarik Suraksha Sanhita, 2023-Section 379
High Courts08 Jun 2026
Jolly Mahato Vs Dharmendra Mahato
Calcutta High Court · (2026) 06 CAL CK 0415
Code Of Civil Procedure, 1908-Section 24Code Of Criminal Procedure, 1973-Section 125, 127Indian Penal Code, 1860-Section 498A
High Courts08 Jun 2026Disposed Of
Dilip Kumar Agarwal Vs Sabitri Devi Agarwal And Ors.
Calcutta High Court · (2026) 06 CAL CK 0414
Code Of Civil Procedure, 1908-Order 26 Rule 9
High Courts08 Jun 2026Disposed Of
Kobelco Construction Equipment India Private Limited Vs Lara Mining
Calcutta High Court · (2026) 06 CAL CK 0412
Arbitration And Conciliation Act, 1996-Section 9, 11, 21
High Courts08 Jun 2026Dismissed
CFL Capital Financial Services Ltd. (In Liqn.) And Others Vs Official Liquidator And Anr
Calcutta High Court · (2026) 06 CAL CK 0411
Companies (Transfer Of Pending Proceedings) Rules, 2016-Rule 5, 5(1), 6Companies (Court) Rules, 1959-Rule 26Companies Act, 2013-Section 290, 434, 434(1), 434(1)(c)
Tribunals and Commissions08 Jun 2026Disposed Of
Mr. Harmeet Singh Vs Nanuan’s (Nanuan Travels), Shaheed Bhagat Singh International Airport
Competition Commission Of India · (2026) 06 CCI CK 0408
Competition Act, 2002- Section 3, 4, 19(1)(a), 26(1), 26(2), 27(b), 33
High Courts08 Jun 2026Disposed Of
Graphic Era Educational Society Vs Ankita Singh
Uttarakhand High Court · (2026) 06 UK CK 0406