Tribunals and Commissions30 Jun 2026Dismissed
Income Tax Officer Vs Rajeev Kumar
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1568
Income Tax Act, 1961-Section 147, 144, 69C, 68
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Tribunals and Commissions30 Jun 2026Allowed
M/s. Beza Energy Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1579
Income-tax Act, 1961-Sections 144, 270A, 271AAC1, 271B, 272A(1)(d)
Tribunals and Commissions30 Jun 2026Allowed
Parag Gupta Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1578
Income-tax Act, 1961-Section 143(1), 139(1), 90, 90A, 139(4), 139(5), 295(1), 295(2)(ha), 91, 80AC, 80-IA(7), 10A(5), 10B(5), 154Income-tax Rules, 1962-Rule 128, 128(8), 128(9)
Tribunals and Commissions30 Jun 2026Allowed
Bijender Singh Vs ITO, Ward 1(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1577
Income Tax Act, 1961-Section 250, 144/144B, 249(2), 249(3)
Tribunals and Commissions30 Jun 2026
The Oxford and Cambridge Society Of India Vs CIT (Exemption) Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1595
Income Tax Act, 1961-Section 11, 11(1), 11(1)(c), 11(1)(d), 12A, 12A(1)(ac)(iii), 12A(1)(ac)(vi), 12AB, 12AB(1)(b)(ii)(B), 80G, 80G(5), 60 to 63, 119(2)(b)
Tribunals and Commissions30 Jun 2026Allowed
JTK Logistics Private Limited Vs ITO, Ward 13(3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1593
Income Tax Act, 1961-Section 250, 143(3), 249(2), 249(3)
Tribunals and Commissions30 Jun 2026
M S Goel (HUF) Vs ITO, Ward 28(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1535
Income Tax Act, 1961-Section 143(3), 68
Tribunals and Commissions30 Jun 2026Allowed
Shri Sunil Biloria Vs The DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1534
Income Tax Act, 1961-Section 250, 148, 147, 142(1), 143(2), 292B
Tribunals and Commissions30 Jun 2026
Sushila Lakhotia Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1532
Income Tax Act, 1961-Section 250, 69A
Tribunals and Commissions30 Jun 2026Allowed
Shiv Nandi Investments Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1531
Income Tax Act, 1961-Section 250, 144, 145(3), 148, 132(4), 148A, 127, 68, 69C, 151, 132
Tribunals and Commissions30 Jun 2026Dismissed
DCIT Vs M/s. Belrus Agra Fert Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1530
Income-tax Act, 1961-Section 153C, 132, 153A
Tribunals and Commissions30 Jun 2026
M/s PHD Chamber Of Commerce And Industry Vs Commissioner Of Income Tax, Exemption
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1529
Income-tax Act, 1961-Section 12A(1)(ac)(ii)
Tribunals and Commissions30 Jun 2026
Arthgyaan Advisors Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1528
Income Tax Act, 1961-Section 68, 69C, 127, 132, 132(4), 144, 145(3), 147, 148, 148A, 151, 250
Tribunals and Commissions30 Jun 2026
SEPC Limited Vs DCIT/ACIT, Central Circle 15, Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1527
Income Tax Act, 1961-Section 250, 139(1), 143(2), 142(1)
Tribunals and Commissions30 Jun 2026
Pankish Goel Vs. ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1521
Income Tax Act, 1961-Section 143(3), 50C
Tribunals and Commissions30 Jun 2026Allowed
Vaish Samnvay Samiti Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1520
Income Tax Act, 1961-Section 80G
Tribunals and Commissions30 Jun 2026Allowed
Layman Education Society Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1586
Income Tax Act, 1961-Section 12AB(1)(b)(ii)
Tribunals and Commissions30 Jun 2026Allowed
Shri Khatu Shyam Gaushala Sewa Samiti Vs ITO (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1585
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G
Tribunals and Commissions30 Jun 2026Allowed
Pranyas Development Foundation Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1584
Income Tax Act, 1961-Section 12AB(1)(b)(ii)
Tribunals and Commissions30 Jun 2026Allowed
Shri Sanatan Gau Sewa Dham Samiti Vs Commissioner Of Income Tax (Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1582
Income Tax Act, 1961-Section 80G(5)(ii)