Tribunals and Commissions30 Jun 2026
Pee Empro Exports Pvt. Ltd. Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1581
Income Tax Act, 1961-Section 250
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Tribunals and Commissions30 Jun 2026Allowed
Sunwhite Realty Private Limited Vs DCIT, Central Circle-6
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1614
Income Tax Act, 1961-Section 153C, 143(3), 153A, 132, 153The Marine Products Export Development Authority Act, 1972-Section 33, Rule 43
Tribunals and Commissions30 Jun 2026Allowed
M/s. Cloud 9 Projects Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1606
Income-tax Act, 1961-Section 143(3), 271AAC1, 271D
Tribunals and Commissions30 Jun 2026Allowed
China Construction Vs. JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1603
Income-tax Act, 1961-Section 250, 250(4), 250(6), 37(1)
Tribunals and Commissions30 Jun 2026Allowed
Amar Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1602
Tribunals and Commissions30 Jun 2026
Sushma Shrestha Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1601
Tribunals and Commissions30 Jun 2026Allowed
Sunwhite Realty Private Limited Vs DCIT, Central Circle-6
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1600
Income Tax Act, 1961-Section 153C, 143(3), 153A, 132, 153Marine Products Export Development Authority Act, 1972-Section 33
Tribunals and Commissions30 Jun 2026Allowed
China Construction Sausam (India) Pvt. Ltd. Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1599
Income-tax Act, 1961-Section 250, 250(6), 250(4), 37(1)
Tribunals and Commissions30 Jun 2026Allowed
Anjara India Limited Vs. ACIT/ DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1598
Income-tax Act-Section 143(3), 144B, 234A, 234B, 234C
Tribunals and Commissions30 Jun 2026
M/s SMV Beverages Pvt.Ltd. Vs Assistant Commissioner Of Income Tax, Central Circle-7
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1597
Income Tax Act, 1961-Section 250, 115BBE, 143(3), 68Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions30 Jun 2026
S.S. Infrastructures Vs Assistant Commissioner Of Income Tax, Central Circle-31
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1637
Income Tax Act, 1961-Section 28, 68, 69A, 115BBE, 142(1), 143(3), 147, 148, Explanation 2(iv) to Section 148, 153C, 153C(1), proviso to Section 153C(1), 153C(3), 154, 263, 263(1), Explanation 1(c) to Section 263, 269SS, 269ST, 271DA
Tribunals and Commissions30 Jun 2026
Emilia Francisca Bergmans Vs. AO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1636
Income Tax Act, 1961-Section 250, 249(3), Proviso to Section 143(1)
Tribunals and Commissions30 Jun 2026
Gaurav Vs ITO, Ward 60(7)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1635
Income Tax Act, 1961-Section 147, 144, 251(1)(a), 69, 148
Tribunals and Commissions30 Jun 2026Dismissed
DCIT, Circle 16(1) Vs Meenakshi Creations Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1634
Income-tax Act, 1961-Section 115BBE; Sections 68 to 69D; Section 68; Section 115BETaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions30 Jun 2026Allowed
Ram Avtar Goyal Vs ITO, Ward-3
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1633
Income Tax Act, 1961-Section 143(1), 143(3), 147, 148, 151, Explanation 2 to Section 147, proviso to Section 148
Tribunals and Commissions30 Jun 2026Allowed
Vinod Chauhan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1631
Income Tax Act, 1961-Section 147, 148, 151(ii)
Tribunals and Commissions30 Jun 2026Allowed
Globex Packaging Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1629
Income-tax Act-Section 144
Tribunals and Commissions30 Jun 2026Allowed
Shri Mukesh Jain Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1628
Income Tax Act, 1961-Section 153C, 132, 69A, 69C, 153C(3)
Tribunals and Commissions30 Jun 2026Partly Allowed
Acharya Shri Mahapragya Charitable Trust Vs Commissioner Of Income Tax (Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1627
Income Tax Act, 1961-Section 12(1)(ac)(ii), 80G, 12A
Tribunals and Commissions30 Jun 2026Dismissed
DCIT Vs Sh. Pankaj Jain
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1626
Income-tax Act, 1961-Section 153C, 144C