Tribunals and Commissions17 Jun 2026
The Surya Foundation Vs CIT (Exeption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1840
Income Tax Act, 1961-Section 12A, 80G
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Tribunals and Commissions17 Jun 2026
Ace Finance Co. Vs Acit
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1833
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions17 Jun 2026
ACIT Vs M/s Vishal Gold & Precious Stones Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1971
Income Tax Act, 1961-Section 143(3), 250, 133A, 68Securities Contracts (Regulation) Act, 1956Companies Act, 1956
Tribunals and Commissions17 Jun 2026
Ankit Bhatija Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1950
Income Tax Act, 1961-Section 250, 154, 115BAC, 115BAC(5), 139(1)Finance Act, 2023
Tribunals and Commissions17 Jun 2026Partly Allowed
Sunil Kumar Bansal Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1949
Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 68, 115BBETaxation Laws (Second Amendment) Act, 2016Finance Act, 2022
Tribunals and Commissions17 Jun 2026Allowed
Shri Pramod Kumar Gupta Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1947
Income Tax Act, 1961-Section 250, 147, 143(3), 148, 68, 133(6)Finance Act, 2022
Tribunals and Commissions17 Jun 2026Partly Allowed
Bellsonica Auto Component India Private Limited Vs Assistant Commissioner Of Income Tax, Circle 1(1), Gurugram
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1946
Income Tax Act, 1961-Section 250, 144C, 143(2), 142(1), 92CA(1), 92CA(3), 143(3), 92D, 234A, 234B, 234C, 274, 271(1)(c)Income-tax Rules, 1962-Rule 10D, 10B, 10B(1)(a)
Tribunals and Commissions17 Jun 2026Allowed
Income Tax Officer Vs Iris Pioneer Infraproject Private Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1945
Income Tax Act, 1961-Section 28, 139, 139(1), 139(3), 143(3), 147, 148Income Tax Rules, 1962-Rule 6G(1)
Tribunals and Commissions17 Jun 2026Allowed
Deputy Commissioner Of Income Tax, Central Circle-20 Vs Seema Realcon Private Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1788
Income Tax Act, 1961-Section 250, 147, 143(3), 132(4), 68, 148, 62, 69C
Tribunals and Commissions17 Jun 2026Partly Allowed
Rasraj Marketing Private Limited Vs DCIT, Central Circle-28
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2022
Income Tax Act, 1961-Section 69A, 115BBE, 132, 132A, 139, 139(1), 142(1), 143(2), 145(3), 147, 148, 149, 151, 153, 153A, 153A(1), 153B, 153B(1)(a), 153C, 153D, 156
Tribunals and Commissions17 Jun 2026
Sanjay Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2024
Income Tax Act, 1961-Section 250, 147, 144B, 143(3), 148, 148A(b), 148A(d), 139(1), 143(2), 142(1)
Tribunals and Commissions17 Jun 2026Allowed
Munish Gupta Vs ITO Ward 43 (8)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1934
Income Tax Act, 1961-Section 250, 143(3), 143(2), 68, 115BBE, 44AD
Tribunals and Commissions17 Jun 2026Partly Allowed
Cinflex Infotech Pvt.Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1931
Income Tax Act, 1961-Section 250, 143(3), 143(2), 36(1)(iii), 68, 155(14), 199, 244A, 119, 70 to 72Income-tax Rules, 1962-Rule 37BA
Tribunals and Commissions17 Jun 2026
Jind Central Co-Op Bank Ltd Vs Income Tax Officer, Ward-1, Bhiwani
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1930
Income Tax Act-Section 40A(7)
Tribunals and Commissions17 Jun 2026Dismissed
Income Tax Officer Vs Anita Devi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1909
Income Tax Act, 1961-Section 250, 271D, 143(1), 143(2), 142(1), 143(3), 269SS, 269T, 156, 271B, 271E, 273BFinance Act, 2015
Tribunals and Commissions17 Jun 2026Dismissed
ACIT, CC-30, New Delhi Vs Hariom Mobile Private Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1906
Income Tax Act, 1961-Section 37(1), 131(1A), 132, 142(1), 143(2), 148
Tribunals and Commissions17 Jun 2026Allowed
100000003649
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1897
Income-tax Act, 1961-Section 250, 143(1), 253(3), 282, 11, 12, 12AA, 139(1)
Tribunals and Commissions17 Jun 2026Partly Allowed
ITO Vs Manav Sanskar Shiksha Sanstha
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1896
Income Tax Act, 1961-Section 250, 143(1), 12AA, 12, 119(2)(b), 154, 11, 12A, 143(3), 12A(1)(b)
Tribunals and Commissions17 Jun 2026
Janak Raj Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1894
Income Tax Act, 1961-Section 144, 143(2), 127, 68, 115BBEITAT Rules-Rule 29A
Tribunals and Commissions17 Jun 2026
Monica Sachdeva Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1890
Income Tax Act, 1961-Section 250, 144, 147, 69