JUDGMENT DATABASE

Search 12,32,888 Indian judgments.

12,32,888 judgments in All Courts · page 1,233 of 61,645

High Courts01 Jul 2026

Vedpal Singh Vs Satishpal & Ors.

Delhi High Court · (2026) 07 DEL CK 0802

Delhi High Court (Original Side) Rules, 2018-Chapter II Rule 5, Chapter VII, Rule 2(i), 4Civil Procedure Code-Section 89Arbitration and Conciliation Act, 1996

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High Courts01 Jul 2026

MBL Infrastructures Limited Vs MS Pile Foundation Company

Delhi High Court · (2026) 07 DEL CK 0806

Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 31(1)Act 26 of 2019-Section 7CPC-Section 47

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High Courts01 Jul 2026

MBL Infrastructures Limited Vs Pile Foundation Company

Delhi High Court · (2026) 07 DEL CK 0807

Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 31, 31(1)Act 26 of 2019-Section 71996 Act-Section 34

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High Courts01 Jul 2026

TBEA Energy India Private Limited Vs M/S Bharat Heavy Electricals Limited

Delhi High Court · (2026) 07 DEL CK 0809

Arbitration and Conciliation Act, 1996-Section 11, 20, 28(1)(a), 28(3), 30, 31, 31(3), 31(4), 31(7), 31(7)(a), 31(7)(b), 31A, 34, 34(2), 34(2-A), 34(2)(b)(ii), 34(4)Indian Contract Act, 1872-Section 28, 55, 73, 74Companies Act, 1956

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High Courts01 Jul 2026

Public Works Department NH Wing & Anr. Vs MS GVR Infra Projects Ltd

Delhi High Court · 2025 INSC 138

Arbitration and Conciliation Act, 1996-Section 18, 23, 28(1)(a), 28(3), 34, 34(2), 34(2)(a)(iii), 34(2)(b)(ii), 34(2-A), 48, 48(2)(b), 75, 81Indian Contract Act, 1872-Section 23, 53, 54, 55, 73Insolvency and Bankruptcy Code, 2016-Section 60(6)

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High Courts01 Jul 2026

Sh. Naveen Chauhan Vs Smt. Rajwati & Ors.

Delhi High Court · (2026) 07 DEL CK 0817

Code of Civil Procedure-Section 151, Order XXI

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High Courts01 Jul 2026

Kashish Malik Vs Union Of India & Ors.

Delhi High Court · (2026) 07 DEL CK 0857

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High Courts01 Jul 2026

Vijay Bishnoi Vs Competition Commission Of India & Ors.

Delhi High Court · (2026) 07 DEL CK 0865

CCS (CCA) Rules, 1965-Rule 14, 14(3), 14(4), 12Right to Information Act, 2005Competition Act, 2002-Section 17, 13

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High Courts01 Jul 2026

Asha Gupta Vs University Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 0866

Right to Information ActUniversity Grants Commission Act, 1956University Non-Teaching Employees (Terms and Conditions of Service) Rules, 1971-Rule 22

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High Courts01 Jul 2026

Dr Smita Arora & Ors. Vs Government Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 0869

Right to Information Act, 2005Constitution of India-Articles 14, 16

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High Courts01 Jul 2026Allowed

Leo Ispat Limited Vs Unilec Engineers Limited

Delhi High Court · (2026) 07 DEL CK 1045

CPC-Order VII Rule 11, VII Rule 11(a), II Rule 2, II Rule 2(3), XXXVII, 10Negotiable Instruments Act-Section 138

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High Courts01 Jul 2026

Nandita Majumdar Vs Sanjeev Kapoor

Delhi High Court · (2026) 07 DEL CK 0880

CPC-Section 151, Order XXIII Rule 3, XXI Rule 26, 150Indian Contract Act, 1872Registration Act, 1908-Section 17(1A), 17, 49

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High Courts01 Jul 2026Allowed

M/S Panorama Exports Pvt. Ltd. & Ors. Vs Export Credit Guarantee Corporation Ltd Large Exporter Branch

Delhi High Court · (2026) 07 DEL CK 0883

Code of Civil Procedure-Order XIII-A, XIII-A Rule 1(2)(b), XIII-A(3)Indian Evidence Act, 1872-Section 91, 92, 95, 58

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High Courts01 Jul 2026

Prakash Pandey Vs Rashtriya Sanskrit Sansthan & Anr.

Delhi High Court · (2026) 07 DEL CK 0899

Constitution of India-Article 226Societies Registration Act, 1860Indian Penal Code, 1860-Sections 191, 192, 196, 193

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High Courts01 Jul 2026

Noor Alam Vs Municipal Corporation Of Delhi & Ors

Delhi High Court · (2026) 07 DEL CK 1018

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21

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High Courts01 Jul 2026

Suresh Shah Vs MCD & Ors.

Delhi High Court · (2026) 07 DEL CK 1021

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21

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High Courts01 Jul 2026

Meneta Automotive Components Pvt. Ltd. & Anr. Vs Shachindra Tiwari

Delhi High Court · (2026) 07 DEL CK 1036

Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1, VII Rule 11, VII Rule 7, XLI Rule 27, 151Indian Penal Code-Section 408, 420, 467, 468, 471, 120BCode of Criminal Procedure-Section 200

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High Courts01 Jul 2026

Kiran Talwar & Ors. Vs Anil Gupta & Anr.

Delhi High Court · (2026) 07 DEL CK 1047

Code of Civil Procedure, 1908-Section 100Indian Evidence Act, 1872-Section 59, 60, 61, 63, 65, 66, 74, 91, 92

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High Courts01 Jul 2026

S. Sukhwinder Singh (Deceased) Thr. LRs Smt. Parminder Kaur Babra Vs Smt. Jagdeep Kaur Mehr & Ors.

Delhi High Court · (2026) 07 DEL CK 1049

Code of Civil Procedure 1908-Section 96Transfer of Property Act, 1882-Section 41, 43Indian Registration Act, 1908-Section 17, 17(1)(b), 17(2) Clause (iv), 17(2) Clause (v), 49

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High Courts01 Jul 2026

Ravindra Kumar Sood Vs J.N. Sinha

Delhi High Court · (2026) 07 DEL CK 1050

Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1, II Rule 2, 11Limitation Act, 1963-Article 74, 79, 101NTPC (CDA) Rules-Rule 33, Section 23(A)

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