CourtKutchehry.com

JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 1,234 of 61,576

High Courts18 Jun 2026

Court On Its Own Motion Vs State Of Delhi

Delhi High Court · (2026) 06 DEL CK 0938

Code of Criminal Procedure, 1973-Section 4(2), 2(d), 16, 42, 154, 156, 157, 173, 190, 190(1)(a), 190(1)(b), 195, 258, 395(2), 468, Chapter XII, Chapter XX, Chapter XXXVIDelhi Municipal Corporation Act, 1957-Section 313, 317(1), 320(1), 321(1), 325(1), 332, 333(1), 334, 339, 343, 344, 345, 347, 461, 466-A, 467, 469, 471Indian Penal Code-Section 188
Read judgment
High Courts18 Jun 2026

Sanjay Vs State

Delhi High Court · (2026) 06 DEL CK 0865

Indian Penal Code, 1860-Section 302/201, 302/201/34, 302/34, 201/34, 302Code of Criminal Procedure, 1973-Section 174, 313, 161, 437-A
Read judgment
High Courts18 Jun 2026Partly Allowed

Sirajuddin Vs State Delhi Admn. Delhi

Delhi High Court · (2026) 06 DEL CK 0859

Indian Penal Code, 1860-Sections 302, 304-B, 498-A, 307Code of Criminal Procedure-Section 176, 313Indian Evidence Act-Section 8
Read judgment
High Courts18 Jun 2026

Yogesh Tanwar Vs State

Delhi High Court · (2026) 06 DEL CK 0860

Code of Criminal Procedure, 1973-Section 31, 164, 216, 313, 374(2), 377Indian Penal Code-Section 71, 354, 376(2), 376(2)(f) and (i)Protection of Children from Sexual Offences Act, 2012-Section 3, 4, 5/3, 6, 6/10, 9/7, 10, 29
Read judgment
Tribunals and Commissions17 Jun 2026

Ocean Realcon (P) Limited Vs ACIT, CC-1

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1792

Income Tax Act, 1961-Section 119, 132, 143(3), 153A, 153A(1), 153A(1)(b), 153C, 153D, 158BG, 250, 292BCentral Excise Act, 1944-Section 37B
Read judgment
Tribunals and Commissions17 Jun 2026

Lokesh Thakur Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1812

Income Tax Act, 1961-Section 250, 147, 144B, 148, 142(1), 133(6), 69A, 115BBE, 271AAC, 271AAC(1), 139, 139A(5)(c), Rule 114B
Read judgment
Tribunals and Commissions17 Jun 2026Allowed

Rishi Pal Vs DCIT - CC - 27

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1809

Income Tax Act, 1961-Section 153C, 143(3), 68, 69, 234A and 234B, 153A, 132, 127, 143(2), 147/148, 132A, 132(4)
Read judgment
Tribunals and Commissions17 Jun 2026

Subros Ltd. Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1808

Income Tax Act, 1961-Section 250, 271(1)(c), 270A, 274, 271(1B), 36(1)(va), 43B, 139(1), 68, 35(2AB), 143(1), 148, 115JB, 115JC, 92D, 271AABFinance Act, 2021
Read judgment
Tribunals and Commissions17 Jun 2026

Asst. CIT Vs P.P. Jewellers Exports

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1850

Income Tax Act, 1961-Section 10B, 139, 139(1), 143(1), 143(3), 144, 144B, 147, 148, 194A, 250(4), 254, 271(1)(c), 276CC
Read judgment
Tribunals and Commissions17 Jun 2026Partly Allowed

Cinflex Infotech Pvt.Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1848

Income Tax Act, 1961-Section 250, 143(3), 143(2), 36(1)(iii), 68, 155(14), 199, 244A, 70 to 72, 119Income-tax Rules, 1962-Rule 37BA
Read judgment
Tribunals and Commissions17 Jun 2026Allowed

Mr. Manish Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1841

Income Tax Act, 1961-Section 250, 144, 143(2), 68, 127, 124(3), 127(2)RTI Act-Section 7(1)
Read judgment