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12,32,444 judgments in All Courts · page 1,106 of 61,623

High Courts28 Jul 2026

M/S GCD Prime Vs DCM Limited

Delhi High Court · (2026) 07 DEL CK 1065

Arbitration and Conciliation Act, 1996-Section 9, 17, 21Specific Relief Act, 1963-Section 14(d), 14, 20A, 41(ha), 41(e)Civil Procedure Code, 1908-Order XXXIX
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High Courts28 Jul 2026

Vinita Bhargava Vs M.C.D

Delhi High Court · (2026) 07 DEL CK 1182

Delhi Municipal Corporation Act, 1957-Section 147, 147(2)(b), 147(2)(b)(vi), 147(2), 128, 128(5)Indian Stamp Act, 1899-Section 128Registration Act, 1908
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High Courts28 Jul 2026

Akeel Azhar @ Rinku Vs State (NCT Of Delhi)

Delhi High Court · (2026) 07 DEL CK 1174

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2)Code of Criminal Procedure, 1973-Section 374(2), 207, 313(1)(b), 232, 164, 2(n)Indian Penal Code, 1860-Sections 376(2), 323, 506, 506(1), 354, 109
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High Courts28 Jul 2026

D.T.C. Vs Shamsher Singh

Delhi High Court · (2026) 07 DEL CK 1164

Constitution of India-Article 226, 227, 14 and 16Road Transport Corporations Act, 1950Delhi Road Transport Laws (Amendment) Act, 1971
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High Courts28 Jul 2026Dismissed

Aditya Gupta Vs Vijayender Sharma

Delhi High Court · 2025 INSC 1133

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 419Cr.P.C.-Section 378Negotiable Instruments Act-Section 138, 118(a), 139, 56
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