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12,28,363 judgments in All Courts · page 10 of 61,419

High Courts06 Nov 2026Allowed

Narayan Vs State

Delhi High Court · (2026) 11 DEL CK 0411

Code of Criminal Procedure, 1973-Section 374, 313, 161, 164Indian Penal Code, 1860-Section 376, 323, 324
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High Courts06 Nov 2026Dismissed

Smt. Chanda Devi & Ors. Vs Monika Singh

Delhi High Court · (2026) 11 DEL CK 0415

Code of Civil Procedure, 1908-Section 96, Order XX Rule 12, IX Rule 13Bharatiya Sakshya Adhiniyam, 2023-Section 63Transfer of Property Act-Section 106
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High Courts06 Nov 2026Allowed

Ajay Sharma & Anr. Vs Manu Markande

Delhi High Court · (2026) 11 DEL CK 0416

Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order VI Rule 18, VI Rule 17, Section 148, 151, XLI Rule 27, XLI Rule 5Indian Succession Act, 1925-Sections 270, 278, 300
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High Courts06 Nov 2026Allowed

M/s. V. K. Jain And Sons Vs Neeraj Jain

Delhi High Court · 2026 INSC 6

Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Order XXI Rule 58Arbitration and Conciliation Act, 1996-Section 7, 7(4), 11, 12, 12(5), 14(1)(a), 18, 34, 35, 36; Seventh Schedule
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Tribunals and Commissions06 Nov 2026Dismissed

Bindu Kapoor Vs Mamta Binani & Ors.

National Company Law Appellate Tribunal · (2026) 11 NCLAT CK 0253

IBC-Section 3(37), 5(5A), 7, 60(1), 60(2)Arbitration Act-Section 34Indian Contract Act, 1872-Section 126, 127, 128
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