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12,28,363 judgments in All Courts · page 8 of 61,419

High Courts06 Nov 2026

Shadrach Nwogbo Vs Customs

Delhi High Court · 2026 INSC 1195

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 58Narcotic Drugs and Psychotropic Substances Act, 1985-Section 57, 67Customs Act, 1962-Section 103, 103(8)
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High Courts06 Nov 2026Disposed Of

Sanjay Kumar Vs State Of NCT Of Delhi

Delhi High Court · (2026) 11 DEL CK 0370

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Indian Penal Code, 1860-Section 304 Part II, 323, 341, 34, 299, 325Code of Criminal Procedure, 1973-Section 428, 313, 437A
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High Courts06 Nov 2026Dismissed

Sanjay Goel & Ors. Vs Manju Suri & Ors.

Delhi High Court · (2026) 11 DEL CK 0375

Delhi Rent Control Act, 1958-Proviso to Section 25B(8), Section 14(1)(e), 25B, 25B(4), 14A, 25B(5), Chapter III-A, 14(7)Transfer of property Act
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High Courts06 Nov 2026Disposed Of

Ms. Anjali Rathore Vs Neeraj Rathore & Ors.

Delhi High Court · (2026) 11 DEL CK 0377

Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Protection of Women from Domestic Violence Act, 2005-Section 12, 12(5), 18, 19, 20, 22, 23
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High Courts06 Nov 2026Disposed Of

Mubeen Vs State (NCT Of Delhi)

Delhi High Court · (2026) 11 DEL CK 0371

Indian Penal Code, 1860-Sections 365, 302, 394, 397, 201, 120B, 34Constitution of India-Article 21
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High Courts06 Nov 2026Dismissed

Purnima@ Neha Vs Gagan Kumar

Delhi High Court · (2026) 11 DEL CK 0380

Constitution of India-Article 227CPC-Order 9 Rule 13, 9 Rule 7, 5 Rule 15, 5 Rule 17CrPC-Section 125
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High Courts06 Nov 2026Dismissed

Delhi Development Authority Vs Jaksons Developers (P) Ltd

Delhi High Court · (2026) 11 DEL CK 0385

Arbitration and Conciliation Act, 1996-Section 9, 16, 17, 18, 31(7), 31(7)(a), 33, 34, 34(2), 34(2-A), 34(2)(a)(iii), 34(2)(a)(iv), 34(2)(b)(ii), 37, 37(1)(c), 75, 81Commercial Courts Act, 2015-Section 13(1A)Code of Civil Procedure, 1908-Section 34
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