High CourtsSingle Bench(2026) 09 TEL CK 0310

Yasa Urmila vs State of Telangana and Others

Telangana High Court · Decided on 3 September 2026

HON’BLE JUDGES
Tangirala Madhavi Devi, J.
RESULT
Disposed of
CASE NUMBER
WRIT PETITION No.28759 OF 2026

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Judgment

5 paragraphs · 130 words

Seeking bandobasth for the performance of the Bonalu festival at Eedamma Temple, Mogilipaka Village, Valigonda Mandal, Yadadri Bhuvanagiri District, to be held on 06.09.2026, this writ petition is filed.

2.

Heard the learned counsel for the petitioner and the learned Assistant Government Pleader for Home, appearing for the respondents 1 to 3.

3.

The learned counsel for the petitioner submits that the petitioner has submitted a representation on 26.08.2026 to the respondent police and therefore, is seeking a direction to consider the same.

4.

In view of the same, this writ petition is disposed of, directing the respondent police to consider the said representation dated 26.08.2026 and take appropriate action in accordance with law. There shall be no order as to costs.

Miscellaneous applications, if any, pending shall stand closed.