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Judgment
3 paragraphs · 73 words
O R D E R
Per: Rajasekhar V.K., Member (Judicial)
1.
In continuation of order dated 01.01.2020 passed by this Adjudicating Authority in the above matter, this Adjudicating Authority hereby appoints Mr. Anand Gopikishan Mundada Registration No.: IBBI/IPA-001/IP-P01057/2017-2018/11750 having address at HO;- 2, Chandrapuspa Sankul, 24-26, Kalda Corner, Aurangabad, Maharashtra, 431005 (email: [email protected]) as the Interim Resolution Professional (IRP) in the matter. He is directed to take further steps in the matter immediately.