AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 74 words
O R D E R
Per: Rajasekhar V.K., Member (Judicial)
1.
In continuation of order dated 22.10.2019 passed by this Adjudicating Authority in the above matter, this Adjudicating Authority hereby appoints Mr. Lakshminarayan Krishnamoorthy, Registration No.: IBBI/IPA-002/IP-N00260/2017-2018/10773 having address at 11, Ellora Building, Plot 51/54/56, Chhedanagar, Mumbai – 400 089 (email: murti_1945@rediffmail.com, Mob.: 9004081585) as the Interim Resolution Professional (IRP) in the matter. He is directed to take further steps in the matter immediately.
