AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 75 words
O R D E R
Per: Rajasekhar V.K., Member ( Judicial)
1.
In continuation of order dated 22.10.2019 passed by this Adjudicating Authority in the above matter, this Adjudicating Authority hereby appoints Mr. Hitesh Kothari, Registration No.: IBBI/IPA-002/IP-N00324/2017-18/10929 having address at 208 BSE Bldg., Dalal Street, Fort, Mumbai – 400 001 (email: hiteshkotharics@gmail.com Mob.: 9702246060) as the Interim Resolution Professional (IRP) in the matter. He is directed to take further steps in the matter immediately.
