Tribunals and CommissionsDivision Bench(2019) 12 NCLT CK 0638

JSK Corporation Private Limited vs Velani Roadbuilders India Private Limited

National Company Law Tribunal · Decided on 12 December 2019

HON’BLE JUDGES
Rajasekhar V.K., Member (Judicial) · Ravikumar Duraisamy, Member (Technical)
CASE NUMBER
CP (IB)2092/MB/C-IV/2019

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Judgment

3 paragraphs · 75 words

ORDER

Per: Rajasekhar V.K., Member (Judicial)

1.

In continuation of order dated 10.12.2019 passed by this Adjudicating Authority in the above matter, this Adjudicating Authority hereby appoints Mr. Jitendra Kothari, Registration No. IBBI/IPA-001/IP-P00540/2017-2018/10965 having address 702, Orchid A Wing, Evershine Park, Off Veera Desai Road Andheri West, Mumbai-400 053, [Contact No: 9969117020; e-mail id: [email protected]] as the Interim Resolution Professional (IRP) in the matter. He is directed to take further steps in the matter immediately.