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Judgment
3 paragraphs · 79 words
O R D E R
Per: Rajasekhar V.K., Member (Judicial)
1.
In continuation of order dated 21.11.2019 passed by this Adjudicating Authority in the above matter, this Adjudicating Authority hereby appoints Mr. Harish Kant Kaushik, Registration No.: IBBI/IPA-001/IP-P01469/2018-2019/12340 having address at Flat No. 1904, Sapphire, Regency Towers, Kavesar, Ghodbundar Rd, Thane (W), Thane, Maharashtra, 400615 (email: [email protected] Mob.: 9819799455) as the Interim Resolution Professional (IRP) in the matter. He is directed to take further steps in the matter immediately.
