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Judgment
3 paragraphs · 79 words
O R D E R
Per: Rajasekhar V.K., Member (Judicial)
1.
In continuation of order dated 06.12.2019 passed by this Adjudicating Authority in the above matter, this Adjudicating Authority hereby appoints Ms. Megha Agrawal, Registration No.: IBBI/IPA-001/IP-P-01456/2018-19/12272 having address at 001, Shivra Apartments, In Circle of Congress Nagar garden, Congress Nagar Nagpur, Nagpur, Maharashtra – 440 012, email: [email protected] as the Interim Resolution Professional (IRP) in the matter. She is directed to take further steps in the matter immediately.