AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 77 words
O R D E R
Per: Rajasekhar V.K., Member (Judicial)
1.
In continuation of order dated 01.01.2020 passed by this Adjudicating Authority in the above matter, this Adjudicating Authority hereby appoints Ms. Nayana Premji Savala, Registration No.: IBBI/IPA-003/IP-N00051/2017-18/10491 having address at 1/101-A, Vishal Susheel CHS, Nariman Road, Vile Parle East, Mumbai, Maharashtra, 400057 (email: [email protected] Mob.: 9869043453) as the Interim Resolution Professional (IRP) in the matter. She is directed to take further steps in the matter immediately.
