AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 77 words
O R D E R
Per: Rajasekhar V.K., Member (Judicial)
1.
In continuation of order dated 03.12.2019 passed by this Adjudicating Authority in the above matter, this Adjudicating Authority hereby appoints Mr. Rajesh S. Shah, Registration No.: IBBI/IPA-002/IP-N00592/2018-19/11881 having address at 635/84, Siddharth, Vijayanagar Colony, Next to MSEDCL Building, Opp. to Neelayam Theatre, Pune – 411 030 as the Interim Resolution Professional (IRP) in the matter. He is directed to take further steps in the matter immediately.