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Judgment
3 paragraphs · 75 words
O R D E R
Per: Rajasekhar V.K., Member (Judicial)
1.
In continuation of order dated 22.10.2019 passed by this Adjudicating Authority in the above matter, this Adjudicating Authority hereby appoints Ms. Veena Sharma, Registration No.: IBBI/IPA-001/IP-01164/2018-19/11835 having address at Balaji Tower, C-503, Sector 30, Vashi, Navi Mumbai – 400 705 (email: [email protected] Mob.: 9167330818) as the Interim Resolution Professional (IRP) in the matter. She is directed to take further steps in the matter immediately.