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Judgment
3 paragraphs · 99 words
Alleging inaction on the part of the respondents, particularly respondent No.4, in taking a decision on the application of the petitioner for Police Bondhubust for the upcoming Urs-E-Shareef procession of Syed Yadullah Hussaini Al Quadri (RA), Balapur, Hyderabad to be held on 20.09.2026 from 6.00 PM to 10.00 PM, as illegal and arbitrary, this Writ Petition has been filed.
3.
In view of the same, no further orders are necessary in this Writ Petition. The Writ Petition is accordingly closed. No order as to costs.
4.
Pending miscellaneous petitions, if any, in this Writ Petition shall also stand closed.
