AI Structured Summary
Not yet generated for this judgment
Judgment
14 paragraphs · 119 words
ORDER
IA/222(MP)2022, IA/223(MP)2022 & IA/119(MP)2022
IA/222(MP)2022
This application is filed by the RP under section 60(5) r.w. Rule 11 of IBC, 2016 for exclusion of certain CIRP period.
The matter to come up before the regular Bench on 24.11.2022.
IA/223(MP)2022
This application is filed by the RP for producing the status report.
Status report is taken on record.
With this, IA/223(MP)2022 stands disposed of.
IA/119(MP)2022
This application is filed by RP under section 19(2) of IBC, 2016 r.w. Section 68, 69, 70, 71, 72 & 236 r.w. Rule 11 of NCLT Rules, 2016.
Learned counsel for the respondent Nos. 1 & 2 appeared.
Reply has already been filed.
The matter to come up before the regular Bench on 24.11.2022.