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Judgment
Heard Learned Counsel for the Appellants.
Learned Counsel Mr. Abhishek Anand appears on behalf of the Respondent No. 1 and waives notice.
Learned Counsel Mr. Rajat Katiyal appears on behalf of the Respondent No. 2- 'Bajaj Finance Limited'. He submits that he has not received the Copy of the 'Memo of Appeal'.
Learned Counsel for the Appellants are directed to serve the Soft Copy of the 'Memo of Appeal' to Learned Counsel for the Respondent No. 2 on their e-mail address latest by Monday i.e. 20.09.2021.
Learned Counsel for the Appellants are directed to taken steps for issuance of Notice on Respondent Nos. 3 to 5 by both modes. File requisites along with process fee be filed latest by Monday i.e. 20.09.2021.
Learned Counsel for the Respondent Nos. 1 to 5 are directed to file Hard Copy of the Reply Affidavit, within two weeks from today.
Rejoinder, if any, may be filed by Learned Counsel for the Appellants as Hard Copy, within one week, thereafter.
Office of the Registry is directed to accept the aforesaid documents.
List this matter for appearance of Respondent Nos. 3 to 5 on 24th November, 2021 under the heading 'For Admission (After Notice)'.
