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Judgment
4 paragraphs · 74 words
ORDER
On MA/972/2019 filed by the sole Financial Creditor (Punjab National Bank) based on the resolution passed with 100% voting rights for replacement of IRP namely Mr.R.Sankaran with Mr.Ramakrishnan Sadasivan (Regn No: IBBI/IPA-001/IP-P00108/2017-18/10215), Resolution Professional, this Bench hereby forwards the name of this Resolution Professional to IBBI for its confirmation within 7 days hereof.
Accordingly, the Registry is hereby directed to forthwith communicate this order to IBBI for confirmation.
List this application on 20.09.2019.