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Heard Mr. Jatin Chawla, Adv. appearing for the Petitioner/Operational Creditor and Mr. Amol Vyas, Adv. appearing for the Respondent/Corporate Debtor. It has been submitted by both the learned counsels that matter has been finally settled and settled amount has been received by the Operational Creditor. Mr. Jatin Chawla, Adv. appearing for the Applicant/Operational Creditor submits that the Application may kindly be withdrawn. Prayer granted. The IB-365(ND)2018 TA No. 132/2018 is dismissed as withdrawn.