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Heard Mr. Nikhil Yadav, Adv. appearing on behalf of the Petitioner/ Operational Creditor and Mr. Aditya Vijay, Adv. for the Respondent/ Corporate Debtor. It has been submitted by the learned counsel for the Petitioner/Operational Creditor that the matter has been settled between the parties and settled amount of Rs. 1,67,337/- has been received from the Respondent/ Caproate Debtor. Mr. Nikhil Yadav, Adv. seeks to withdraw this application. Permission granted. CP No. (IB)- 85/9/JPR/2020 is dismissed as withdrawn.
