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Heard Mr. Nagendra Singh Adha, Adv. appearing on behalf of Mr. Prabhansh Sharma, Adv. for the Petitioner/ Operational Creditor. Mr. Danish Akhtar, Adv. appearing for the Respondent/ Corporate Debtor. It is submitted by the Learned Counsel for the Petitioner that the matter has been amicably settled and an IA has been filed for withdrawal of main CP electronically in terms of settlement agreement. Learned Counsel for the Petitioner seeks to withdraw this petition. Permission granted. CP No. (IB)- 07/9/JPR/2021 is dismissed as withdrawn.
