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Judgment
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Heard Mr. Sanyam Khetarpal, Adv. along with Ms. Prakriti Anand, Adv. appearing on behalf of Petitioner/Operational Creditor and Mr. Abhishek Kumar, Adv. appearing for the Respondent/Corporate Debtor. It is submitted by learned counsel appearing for the Petitioner/Operational Creditor that matter has been amicably settled between the parties and the petitioner has already moved an application for withdrawal of the petition along with settlement agreement. In view of the submissions CP No. (IB)- 13/9/JPR/2022 is dismissed as withdrawn.
