AI Structured Summary
Not yet generated for this judgment
Judgment
Adv. Sachin Lohia alongwith Sh. Madhu Sudan Sharma, AR appeared on behalf of the Complainant.
None appeared on behalf of Respondent No. 1.
Adv. Nirmal Goenka appeared on behalf of Respondent No. 2.
Ld. Counsel for Respondent No. 2 has filed reply.
Ld. Counsel for Complainant has not received copy of reply and the same be supplied today itself.
Ld. Counsel for Complainant may file rejoinder by 30.11.2023 with copy served on the Respondents.
So far as Respondent No. 1 is concerned the Complainant has furnished fresh address of Respondent No. 1 which is House No. 119, Defence Enclave, Ground Floor near DDA Market, Delhi- 92.
Let a fresh notice of complaint be issued to Respondent No. 1 on the address furnished by the Complainant today.
He also requested to allow to serve Respondents through Dasti service.
Request allowed.
Notice of complaint be also sent to DCP, EOW for service of notice to the Respondent No. 1.
Matter be listed on 17.01.2024 at 11:30 am.
It is noticed that in the website of the Authority the name of Respondent is shown as Best Properties Ltd. however there are two Respondents in this matter. Let the office to make necessary correction and show the title as Leena Sharma versus M/s Best View Properties Ltd. and Anothers.
