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Judgment
7 paragraphs · 99 words
1.
Adv. Sachin Kumar Lohia along with Sh. Madhu Sudan Sharma, AR appeared on behalf of the Complainant.
2.
None appeared on behalf of Respondent No. 1.
3.
Adv. Nirmal Goenka appeared on behalf of Respondent No. 2.
4.
Ld. Counsel for Complainant has filed written submissions today. Copy thereof has been supplied to Ld. Counsel for Respondent no. 2.
5.
We have heard the arguments.
6.
Respondent no. 2 is given liberty to file written submissions within four weeks from today with copy served on the Complainant.
7.
Case is reserved for orders on 20.08.2024 at 11:30 am.