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Tribunals and CommissionsDivision Bench(2024) 01 RERA CK 4317

Kewal Krishan & Anr. vs M/s Antriksh Engicon Pvt. Ltd.

Real Estate Regulatory Authority National Capital Territory Of Delhi · Decided on 30 January 2024

HON’BLE JUDGES
Ajay Kumar Kuhar, Member · Devesh Singh, Member
CASE NUMBER
Com/01/08/2023, Com/11/08/2023, Com/05/08/2023

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Judgment

7 paragraphs · 134 words
1.

Adv. Shikhar Mittal appeared on behalf of the Complainant in Com No. 01/08/2023. Sh. Samit Seth, Complainant appeared in person in Com No. 11/08/2023. Adv. Jayant Sharma, Proxy Counsel for the main Counsel Adv. Dushyant Yadav appeared on behalf of the Complainant in Com No. 05/08/2023.

2.

Adv. Deepanshi Goyal has appeared on behalf of the Respondents.

3.

Ld. Counsel for the Respondents is directed to file Memo of appearance today itself.

4.

Ld. Counsel for the Respondents has sought some more time to file replies on behalf of the Respondents.

5.

Respondents shall file their replies by 29.02.2024 with copies served on the Complainants.

6.

Complainants may file their rejoinders if any, by 10.03.2024 with copies served on the Respondents.

7.

Matters be listed for further hearing on 14.03.2024 at 11:30 am.