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Judgment
Adv. R. B. Singh has appeared on behalf of the Complainant.
Adv. Kajal Dewan appeared on behalf of the Respondents and submitted that she will be filing her Vakalatnama during the course of the day.
Ld. Counsel for Respondents submitted that she has not received the copy of the complaint.
Ld. Counsel for Complainant submitted that he will supply the copy of complaint along with documents to the Ld. Counsel for Respondents.
Respondents shall file reply by 30.11.2023 with copy served on the Complainant.
Complainant may file rejoinder, if any, by 10.12.2023 with copy served on the Respondents.
Matter be listed for hearing on 13.12.2023 at 11:30 am.
Ld. Counsel for Respondents was asked to submit fresh postal address of the Respondents Society because notice sent to the Respondents at the address given by the Complainant has received back unserved.
Ld. Counsel for Respondents has furnished a fresh address before the Authority as under:-
“Plot Number 505, Basement, Sector-19, Dwarka- 110075”